High Courts07 Feb 1986
Tehal Singh Vs Collector District Sirsa
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 168 : (1986) PLJ 466 : (1986) RRR 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,966 of 4,611
High Courts07 Feb 1986
Narain Gir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 182 : (1986) PLJ 461 : (1986) RRR 222
High Courts07 Feb 1986
Patiala Bus (Sirhand) Pvt. Ltd. Vs State Transport Appellate Tribunal, Ludhiana and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 32 : (1987) 1 ILR (P&H) 56
Motor Vehicles Act, 1939 — Section 134(2), 44A, 47(3), 57, 57(2)
High Courts06 Feb 1986Allowed
Daya Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) ShimLC 280
Punjab Excise Act, 1914 — Section 61(1)
High Courts06 Feb 1986
Bant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 167 : (1986) PLJ 310 : (1986) RRR 113
High Courts06 Feb 1986
Amar Nath Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 188 : (1986) PLJ 571 : (1986) RRR 247
High Courts06 Feb 1986
Daya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0041
High Courts06 Feb 1986
M/s Gulati Tea Company Vs Shri Ajay Kumar and others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 453
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Feb 1986Dismissed
Gulati Tea Company Vs Ajay Kumar and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 453 : (1986) 1 RCR(Rent) 525
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 9Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Feb 1986
Dhadhogal Co-op. Agricultural Service Society Dhadhogal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 223 : (1986) PLJ 225 : (1986) RRR 170
High Courts05 Feb 1986
Bahadur Singh & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0046
High Courts05 Feb 1986
Gulshan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0032
High Courts05 Feb 1986
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0031
High Courts05 Feb 1986
Devi Parsan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 9 ECC 171 : (1986) 24 ELT 248
Gold (Control) Act, 1968 — Section 15B, 16, 16(1), 16(8)
High Courts05 Feb 1986
Pushpa Sharma and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 188 : (1987) ACJ 1043
Motor Vehicles Act, 1988 — Section 110A
High Courts05 Feb 1986
Smt. Shahina and Others Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 538
High Courts04 Feb 1986
Gauri shankar (deceased) Represented by Swt. Sheila Devi and Others Vs Gopal Krishan Sood
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 467
High Courts04 Feb 1986
The Panipat Co. Operative Sugar Mills Ltd. Panipat Vs The State Of Haryana and Another
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0076
Punjab Co-operative Societies Act, 1961 — Section 14, 55, 69
High Courts04 Feb 1986
State of Haryana Vs Lok Nath
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 448
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 25F
High Courts04 Feb 1986Dismissed
D.A.V. College Trust and Management Society and Others Vs Panjab University and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 430
Constitution of India, 1950 — Article 14, 29, 30, 30(1)Guru Nanak Dev University Act, 1969 — Section 19(1)Punjab University Regulations — Regulation 17, 18, 2(1), 7