High Courts27 Feb 1986
Sujan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,964 of 4,611
High Courts27 Feb 1986
Karan Singh and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 617 : (1988) 2 RRR 244
High Courts27 Feb 1986
Har Kaur Vs Gura Singh and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 41 : (1987) 1 ILR (P&H) 93
High Courts26 Feb 1986Dismissed
Subhash Chander Jain Vs The Haryana State Federation of Consumers Cooperative Wholesale Stores Ltd. and others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 464
Constitution of India, 1950 — Article 12
High Courts26 Feb 1986
Anantbir Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 397
High Courts25 Feb 1986
Gram Panchayat, Tibbi Khurd Vs Additional Commissioner, Ferozepur
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 459
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A, 10A(7)
High Courts25 Feb 1986Dismissed
Gram Panchayat Vs Additional Commissioner Ferozepur and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 459
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10(7), 10A, 10A(7), 16(7)Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 5
High Courts25 Feb 1986
Ghansham Dass Goyal and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 207 : (1988) 2 RCR(Criminal) 112
General Clauses Act, 1897 — Section 21Haryana Urban Development Authority Act, 1977 — Section 6Land Acquisition Act, 1894 — Section 4, 4(1), 5
High Courts21 Feb 1986
Pritam Kaur and Others Vs Madan Mohan and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Feb 1986
Baldev Singh and Others Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0006
Punjab Security of Land Tenures Act, 1953 — Section 14A(i), 25, 9(1)(vi)
High Courts20 Feb 1986Allowed
Ch. Baljit Singh and other Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0083
Punjab Co-operative Societies Act, 1961 — Section 26(4)
High Courts20 Feb 1986Allowed
Smt. Balwant Kaur Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 137
Insurance Act, 1938 — Section 45
High Courts20 Feb 1986
Shamsher Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 256
High Courts19 Feb 1986Allowed
Gopi Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0002
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts18 Feb 1986
Gian Chand Vs The Addl. District Judge, Hoshiarpur and Another
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0071
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts18 Feb 1986
Krishna Gopal Kataria and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 328 : (1987) 1 ILR (P&H) 145
Constitution of India, 1950 — Article 13Registration Act, 1908 — Section 21, 23, 28, 32, 35
High Courts18 Feb 1986
Subash Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0040
High Courts18 Feb 1986
Santokh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0028
High Courts18 Feb 1986Allowed
Smt. Agnes Bagga Vs Tarlok Chand Bagga
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0008
Divorce Act, 1869 — Section 10
High Courts17 Feb 1986
Kewal Krishan and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) CrLJ 1792 : (1986) 2 RCR(Criminal) 129