High Courts14 Mar 1986
Oriental Bank of Commerce Vs Lajwanti Chemicals and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 350 : (1987) 1 ILR (P&H) 231
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,962 of 4,611
High Courts14 Mar 1986
Thomson Press (India) Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 165 : (1987) 67 STC 54
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 6
High Courts14 Mar 1986
Ram Sarup Gupta Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 151
High Courts13 Mar 1986Dismissed
Inder Singh (Deceased) and another Vs Sukhminder Singh and others
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0051
High Courts13 Mar 1986
Rajinder Singh Jasbir Singh Vs Pawan Kumar and Others and Urmil and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 123 : (1987) ACJ 35 : (1986) 89 PLR 647
High Courts13 Mar 1986
Mangal Singh Vs The Union of India
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 213
High Courts12 Mar 1986
Ravinder Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0058
High Courts12 Mar 1986
Rajinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 1 PLR 679
High Courts12 Mar 1986
Krishan Lal Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 376 : (1987) 1 ILR (P&H) 227
High Courts12 Mar 1986
Aman Behal Vs Aruna Kansal
Punjab And Haryana At Chandigarh · AIR 1987 P&H 52 : (1987) 1 ILR (P&H) 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 92
High Courts11 Mar 1986
Commissioner of Income Tax Vs Mela Singh
Punjab And Haryana At Chandigarh · (1986) 57 CTR 176 : (1986) 161 ITR 78
Income Tax Act, 1961 — Section 269D(1), 269D(2)
High Courts11 Mar 1986
Mota Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 151 : (1986) PLJ 462 : (1986) RRR 223
High Courts11 Mar 1986
Vijay Kumar Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0032
High Courts11 Mar 1986
Jeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0026
High Courts11 Mar 1986
Ramlal Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1986) 2 LLJ 231
Industrial Disputes Act, 1947 — Section 10, 2
High Courts10 Mar 1986
Amar Singh Vs Chief Secretary to Government and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 153
Constitution of India, 1950 — Article 14, 226, 227Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3, 8.116
High Courts10 Mar 1986
Ram Ditta Vs The Haryana State and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 182
Punjab Security of Land Tenures Rules, 1953 — Rule 6
High Courts10 Mar 1986
Sunjay Dutta Vs Sonali Dutta
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 431
High Courts10 Mar 1986
Atma Ram Vs Joint Director, Panchayats, Punjab .
Punjab And Haryana At Chandigarh · (1986) PLJ 697 : (1986) RRR 71
High Courts10 Mar 1986
M/s Punjab Khadi Gram Udyog Board, Chandigarh Vs M/s Ram Kishan Carding Factory Panipat and another
Punjab And Haryana At Chandigarh · (1986) 03 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8