High Courts04 Apr 1986
Amrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0049
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,960 of 4,611
High Courts04 Apr 1986
Shambu Dial Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0048
High Courts04 Apr 1986
Punjab Wakf Board Vs Chhailu
Punjab And Haryana At Chandigarh · (1986) PLJ 455 : (1986) RRR 217
High Courts04 Apr 1986Allowed
The Mansurpur (Chhintanwala) Co-Operative Nazul Land Society Ltd. Vs The Registrar, Co-Operative Societies Punjab and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0003
Punjab Co-operative Societies Act, 1961 — Section 68(1)(d)
High Courts03 Apr 1986
Balwinderjit Kaur Vs Financial Commissioner (Appeals), Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 189 : (1986) 90 PLR 184
Punjab Land Revenue Act, 1887 — Section 111, 111Transfer of Property Act, 1882 — Section 41, 51
High Courts03 Apr 1986
Dr. Devi Ram Sharma Vs Ved Singh and Another
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts03 Apr 1986Allowed
Sohan Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Apr 1986Allowed
United Commercial Bank Vs Santokh Singh and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Apr 1986
Sital Singh Vs Gurdev Singh Gill and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 162
Conduct of Elections Rules, 1961 — Rule 56, 63, 93Representation of the People Act, 1951 — Section 100(1), 83(1)
High Courts02 Apr 1986
Sh. Bhagwan Dass Vs Smt. Santosh and Another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 56
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts02 Apr 1986Dismissed
Puran Chand Vs Jagat Ram and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0012
Transfer of Property Act, 1882 — Section 11
High Courts01 Apr 1986Allowed
Sanjay Sharma Vs The State Of Punjab and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0085
Constitution of India, 1950 — Article 226
High Courts01 Apr 1986
Chitranjan Mohan Vashisht Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0060
High Courts01 Apr 1986
Sardar Singh Vs Chunni Lal and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 144 : (1987) RRR 60
High Courts01 Apr 1986Allowed
Gurdial Singh Vs Sohna Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 180
Civil Procedure Code, 1908 (CPC) — Section 11Punjab Security of Land Tenures Act, 1953 — Section 14A, 9
High Courts01 Apr 1986Allowed
Darshan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0020
Penal Code, 1860 (IPC) — Section 397
High Courts01 Apr 1986Dismissed
Saroop Singh and others Vs Hazara Singh and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts31 Mar 1986
Haryana Housing Board Vs Haryana Housing Board's Employees' Union and Another
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 303
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(31)Haryana Housing Board Act, 1971 — Section 11, 18(1), 20, 23, 3(2)
High Courts31 Mar 1986
Maru Vs Collector, Rohtak
Punjab And Haryana At Chandigarh · (1986) PLJ 314 : (1986) RRR 117