High Courts11 Apr 1986Allowed
Saudagar Ram Vs The Chief Sales Commissioner, Punjab, Jullundur and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0084
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,959 of 4,611
High Courts11 Apr 1986
Bhupinder Singh Vs Jagbinder Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 698 : (1986) RRR 72
High Courts10 Apr 1986Dismissed
Ranjit Singh and other Vs Bagarian Shoes Ltd. Chandigarh and others
Punjab And Haryana At Chandigarh · (1987) ACJ 866
Motor Vehicles Act, 1939 — Section 110CC
High Courts10 Apr 1986
Jullundur Ex-Servicemen Motor Transport Co-operative Society Ltd. and Another Vs Muni Lal Sharma
Punjab And Haryana At Chandigarh · AIR 1988 P&H 35
Sales of Goods Act, 1930 — Section 39
High Courts10 Apr 1986Dismissed
Ranjit Singh and Another Vs Bagarian Shoes Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 866
Central Motor Vehicles Rules, 1989 — Regulation 1, 6, 7Motor Vehicles Act, 1939 — Section 110CC
High Courts10 Apr 1986
Amar Nath Gupta Vs Narinder Kumar Bansal
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 210
High Courts10 Apr 1986
Rulia Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 340 : (1986) RRR 133
High Courts10 Apr 1986
Paul Masih Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0041
High Courts10 Apr 1986
B.L. Dalmia and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 420Prevention of Corruption Act, 1988 — Section 5, 5(2)
High Courts10 Apr 1986Dismissed
Satnam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 311
Penal Code, 1860 (IPC) — Section 376Police Act, 1861 — Section 7Punjab Police (Amendment) Rules, 1979 — Rule 16.2
High Courts09 Apr 1986Dismissed
General Assurance Society Ltd. (now National Insurance Co. Ltd.) Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 50 : (1986) ACJ 652 : (1987) 62 CompCas 218
High Courts09 Apr 1986
J.D.Chotauni Vs Joginder Kumar Sahni & others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0047
High Courts09 Apr 1986Dismissed
Hazara Singh alias Hazari and others Vs Shrimati Chawli
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0007
High Courts08 Apr 1986
Narinder Kaur Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 117 : (1987) ACJ 1039 : (1986) 90 PLR 260
High Courts08 Apr 1986
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 522 : (1986) RRR 206
High Courts08 Apr 1986Allowed
Shri Hari Inder Vs Shri Brij Kumar Dhir and Others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0001
High Courts07 Apr 1986Allowed
Shri Sewa Ram Sethi and another Vs Des Raj
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 38
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(iv)
High Courts07 Apr 1986
Madan Dangi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) CriLJ 138 : (1987) 1 ILR (P&H) 245 : (1986) 2 RCR(Criminal) 237
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 24, 3, 31Penal Code, 1860 (IPC) — Section 420
High Courts04 Apr 1986
Brij Mohan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(1)(m)
High Courts04 Apr 1986Dismissed
Oswal Oil and Soap Industries Vs Customs, Excise and Gold Control Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1986) 9 ECC 94 : (1986) 26 ELT 539
Central Excise Rules, 1944 — Rule 173BCivil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2) , 115 , 151Constitution of India, 1950 — Article 21, 226, 32