High Courts29 Apr 1986
Ravinder Kumar Pujara Vs Gian Chand
Punjab And Haryana At Chandigarh · AIR 1987 P&H 31 : (1987) 1 ILR (P&H) 265 : (1986) 2 RCR(Rent) 333
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,957 of 4,611
High Courts29 Apr 1986Allowed
Hardev Singh Vs Sharnarthi Cooperative Transport Society Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 182
High Courts28 Apr 1986Allowed
R.L. Batheja Vs Puran and Others
Punjab And Haryana At Chandigarh · (1989) 66 CompCas 345
High Courts28 Apr 1986
Har Chand Vs Ranjit and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 259 : (1987) 1 ILR (P&H) 385
High Courts28 Apr 1986
Satish Nath Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 156 : (1987) 91 PLR 282
High Courts28 Apr 1986
Sh. Harish Chander Gupta Vs Sh. Ghanshyam Wahi
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 318
High Courts28 Apr 1986
M/s. Phuman Ram Chandan Lal and Others Vs Municipal Committee, Kharar and Another
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0024
Punjab Municipal Act, 1911 — Section 121
High Courts28 Apr 1986Dismissed
Jyoti Oil Store Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 327
Constitution of India, 1950 — Article 14, 31BEssential Commodities Act, 1955 — Section 3, 3(1)
High Courts25 Apr 1986
Kalyan Dass Vs Som Nath
Punjab And Haryana At Chandigarh · (1987) PLJ 4 : (1987) RRR 48
High Courts25 Apr 1986
Ruldu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0040
High Courts25 Apr 1986
Executive Engineer, Construction Division, H.S.E.B. and Others Vs Sant Ram and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 332
High Courts24 Apr 1986
Messrs Garg Masala Company, Samana Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Apr 1986Dismissed
Mohinder Kumar Vs Narinder Kumar and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0074
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(f)
High Courts24 Apr 1986
Mukhtiar Singh Rathi Vs Satwant Kaur
Punjab And Haryana At Chandigarh · AIR 1988 P&H 127 : (1987) 1 ILR (P&H) 257 : (1986) 2 RCR(Rent) 339
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 2
High Courts24 Apr 1986
Lachhman Singh Kamboj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 657 : (1986) RRR 43
High Courts24 Apr 1986
Daljit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 448
High Courts24 Apr 1986Dismissed
Ved Parkash Vs Darshan Lal Jain
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 249 : (1986) 2 RCR(Rent) 126
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 15(5)
High Courts24 Apr 1986
K.S. Minhas Vs Sneh Lata and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 381 : (1986) 90 PLR 82
High Courts23 Apr 1986
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 431 : (1987) 1 RCR(Criminal) 31
High Courts23 Apr 1986
Col. Sir Harinder Singh Brar Bans Bahadur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 132 : (2010) 3 LLR 365 : (1987) PLJ 623 : (1988) 2 RRR 353