High Courts08 May 1986
Karam Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 441 : (1987) 1 RCR(Criminal) 202
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,955 of 4,611
High Courts08 May 1986
Amrik Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0081
High Courts08 May 1986
Makhan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 350 : (1986) PLJ 536 : (1986) RRR 224
High Courts08 May 1986
Mangtu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 289
High Courts08 May 1986
Rajinderjit and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 181 : (1987) 1 ILR (P&H) 283 : (1987) 91 PLR 658
Land Acquisition Act, 1894 — Section 17(2), 4, 6, 9(1), 9(3)
High Courts08 May 1986
Ishar Singh Vs Varinder Kaur and anr.
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0050
High Courts08 May 1986Dismissed
Bhagwani Devi and Others Vs Krishan Kumar Saini and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 295
High Courts07 May 1986Allowed
Coca-Cola Factory Workers' Union (Regd.) Vs Management of Punjab Beverages Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 354
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 18(3), 23C
High Courts07 May 1986Allowed
Inder Singh Vs Inspector General of Prisons and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 281 : (1987) 1 RCR(Criminal) 474
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3(1), 4
High Courts07 May 1986Dismissed
Khem Chand and others Vs Kamal Kishore and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 May 1986Allowed
Maya Devi and Others Vs Hoob Raj and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 33 : (1988) ACJ 478 : (1989) 66 CompCas 405 : (1986) 90 PLR 130
Penal Code, 1860 (IPC) — Section 304A
High Courts07 May 1986
Abdul Rehman and anr. Vs Ram Chand and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 774 : (1987) PLJ 93 : (1987) RRR 174
High Courts07 May 1986
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0056
High Courts07 May 1986
Harbans Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1987 P&H 19
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 34, 467
High Courts07 May 1986
Sardul Singh Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0049
High Courts07 May 1986Dismissed
Mool Chand Wahi Vs National Paints (Private) Ltd. and Another
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 198
Companies (Court) Rules, 1959 — Rule 11, 18, 21
High Courts07 May 1986
Vinay Dattatraya Deuskar and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 539 : (1987) ACJ 591 : (1986) 90 PLR 412
Motor Vehicles Act, 1988 — Section 95(2)
High Courts07 May 1986Dismissed
The New India Assurance Co. Ltd. Vs Shanti Devi and others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 16 : (1986) 90 PLR 106
High Courts07 May 1986
The New India Assurance Co. Ltd. Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 16 : (1986) 90 PLR 106
High Courts07 May 1986
Ganeshi Vs Khushi Ram Dwarka Nath and Others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5