High Courts20 May 1986
Jugti Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 852 : (1986) RRR 238
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,953 of 4,611
High Courts20 May 1986Allowed
Gurmej Singh and Others Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (1986) 90 PLR 449 : (1987) ShimLC 80
Transfer of Property Act, 1882 — Section 43, 48
High Courts20 May 1986
Harjeet Singh Ahluwalia Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1986) CriLJ 2070 : (1987) 2 ILR (P&H) 1 : (1986) 2 RCR(Criminal) 441
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 177, 178, 179Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 405, 406, 409
High Courts19 May 1986Allowed
Gopi Chand Vs Doctor Kamwar Pal Singh
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 103
High Courts19 May 1986Allowed
Mrs. Santosh kamra and others Vs Haryana State and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0029
High Courts19 May 1986Allowed
State Bank of India Vs Shri Piara Singh and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0025
High Courts19 May 1986Dismissed
Union of India Vs M/s Amardeep Hosiery Factory
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0009
High Courts18 May 1986
Sakhir Chand (Died) and others Vs Teju Ram and others
Punjab And Haryana At Chandigarh · (1986) PLJ 524 : (1988) 1 RRR 1
High Courts16 May 1986
Kartar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 464 : (1986) RRR 225
High Courts15 May 1986Allowed
M/s Himalaya Trading Co. Ghass Mandi, Ludhiana and others Vs Bank of India
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0129
High Courts15 May 1986
Santokh Singh Vs Lijja Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 346 : (1987) 2 ILR (P&H) 157
High Courts15 May 1986
Mohinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 672
High Courts15 May 1986Dismissed
Col. Kuldip Singh Dhillon and Others Vs Paragaon Utility Financiers P. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 1075
Companies Act, 1956 — Section 397, 398
High Courts15 May 1986Dismissed
Sultan Singh Vs Nihal Singh
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0021
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts14 May 1986
Harnek Singh Vs Hoshiar Singh and Others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0120
Punjab Gram Panchayat Act, 1952 — Section 6(5)(g)
High Courts14 May 1986Allowed
Ram Kumar Vs Chelu Ram
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 349
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 9, Order 7 Rule 11, Order 7 Rule 14Limitation Act, 1963 — Article 61
High Courts14 May 1986Dismissed
Balraj Krishan Vs Hari Singh (Deceased) Represented by Dara Singh and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0104
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts14 May 1986
Surat Singh Sarpanch Vs Commissioner and Secretary to Government Haryana, Development and Panchayat Departments, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 273 : (1987) PLJ 616 : (1988) 1 RRR 224
High Courts14 May 1986
Tara Singh and ors. Vs Tarsem Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 172 : (1987) RRR 373
High Courts14 May 1986Allowed
Ram Kumar Vs Sh. Chelu Ram
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 349
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 9