High Courts27 May 1986
Anil Kumar Saxena Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0061
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,952 of 4,611
High Courts27 May 1986
Pawan Kumar S/o Ramji Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0059
High Courts27 May 1986
Hari Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0047
High Courts27 May 1986Allowed
Gurshant Engineering Company Private Limited, Faridabad Vs M/s D. L. F. Universal Limited Company
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0005
High Courts26 May 1986
ASI Balwant Singh Vs State of Punjab & anr.
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0082
High Courts26 May 1986
Major Singh S/o Asa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 AICLR 224
High Courts23 May 1986Allowed
Dr. Prem Raj Gupta Vs V.K. Chopra
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 58
High Courts23 May 1986Allowed
Sube Singh and others Vs Sultan and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts23 May 1986Dismissed
Santosh Kumari Vs M/s Ravi Raj and Sons
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 320
High Courts22 May 1986Allowed
Sant Singh Vs Dharam Raj and another
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 461
High Courts22 May 1986
Lachhman Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 659
High Courts22 May 1986
State of Punjab Vs Chhaju Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 523 : (1986) RRR 208
High Courts22 May 1986
Prithi Pal Singh Vs Amrik Singh and another
Punjab And Haryana At Chandigarh · (1986) PLJ 530 : (1986) RRR 217
High Courts21 May 1986
Ram Nivas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0094
High Courts21 May 1986
Nirmal Singh Vs Balwant Kaur and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0086
High Courts21 May 1986
State of Haryana Vs Kundan, Tek Chand and ors.
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0063
High Courts21 May 1986
Chhinda Singh, S/o Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0058
High Courts21 May 1986Dismissed
Harish Vs Smt. Sarla Devi and another
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 415
High Courts20 May 1986Allowed
Devki Nandan Vs Smt. Gokli Bai and others
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0127
Stamp Act, 1899 — Section 38(2)
High Courts20 May 1986
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 05 P&H CK 0095