High Courts23 Apr 1986Allowed
Kartar Singh Vs Sohan Lal and another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 36
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,958 of 4,611
High Courts17 Apr 1986Dismissed
Gurmukh Singh and Another Vs Ajmer Kaur and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 488 : (1986) ACJ 983 : (1986) ACJ 386 : (1990) 68 CompCas 179 : (1986) 90 PLR 247 : (1986) 89 PLR 498
Motor Vehicles Act, 1939 — Section 3(1), 5, 96(2)
High Courts17 Apr 1986
Suraj Bhan (Died) and Others Vs Bodha Nand and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 183
Civil Procedure Code, 1908 (CPC) — Section 72, 92
High Courts17 Apr 1986Allowed
Sukhdev Aggarwal Vs Shri A.K. Raghava and others
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 93
High Courts16 Apr 1986
Gram Panchayat Mehar Kalan Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 185 : (1986) 89 PLR 684
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 11(1), 13
High Courts16 Apr 1986
Thakar Singh Vs Harjit Singh and Another
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0071
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 1986Dismissed
B.L. Dalmia and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 190
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts16 Apr 1986
Sant Singh and anr. Vs Gurmel Singh
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 394
High Courts16 Apr 1986
Nishabar Singh Vs Local Gurdwara Committee Manji Sahib, Karnal and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 402
Civil Procedure Code, 1908 (CPC) — Section 151, 152Succession Act, 1925 — Section 70
High Courts16 Apr 1986
Gram Panchayat Mehal Kalan Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 185 : (1986) 89 PLR 684
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 13(b)
High Courts15 Apr 1986Dismissed
National Insurance Co. Ltd. Vs Smt. Maya Devi and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 120
Motor Vehicles Act, 1939 — Section 95
High Courts15 Apr 1986
Court on its own motion Vs G.C.Dhanda, Advocate
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0046
High Courts15 Apr 1986
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0042
High Courts15 Apr 1986Allowed
Chanan Singh Chitti Vs Darbara Singh and another
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0011
High Courts15 Apr 1986Dismissed
Jagan Nath and others Vs Raj Kumar and others
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0004
Transfer of Property Act, 1882 — Section 41
High Courts14 Apr 1986
Punjab And Sind Bank Vs Bharpur Singh and Another
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0081
Contract Act, 1872 — Section 141
High Courts14 Apr 1986
Dharam Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 04 P&H CK 0044
High Courts14 Apr 1986
Natha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 106
High Courts14 Apr 1986
Rakesh Kumar and Others Vs Sat Pal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 335 : (1986) 2 ILR (P&H) 366
Specific Relief Act, 1963 — Section 12, 12(3)
High Courts14 Apr 1986
Hari Shankar Vs Kailasho Devi and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 47 : (1987) 1 ILR (P&H) 317 : (1986) 2 RCR(Rent) 470
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Limitation Act, 1963 — Article 113