High Courts31 Mar 1986

Municipal Committee, Bhatinda Vs Sadhu Singh

Punjab And Haryana At Chandigarh · AIR 1986 P&H 294 : (1987) 1 ILR (P&H) 174 : (1986) 90 PLR 1

Civil Procedure Code Amendment Act, 1973 — Order 3 Rule 4Punjab Agricultural University Act, 1961 — Section 12(2)Punjab Municipal (Executive Officer) Act, 1931 — Section 35, 4