High Courts17 Feb 1986
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0029
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,965 of 4,611
High Courts17 Feb 1986
Kehar Singh Ganda and Others Vs Kamaljit Singh and Another
Punjab And Haryana At Chandigarh · (1986) 2 ACC 140 : (1987) ACJ 990 : (1986) 90 PLR 520
High Courts17 Feb 1986Dismissed
Jatinder Singh and Others Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 81
Constitution of India, 1950 — Article 14, 16Punjab Public Works Department (Electricity Branch) State Service (Class III) (Subordinate Posts) Rules, 1952 — Rule 9Punjab State Electricity Board Service of Engineers (Electrical/Civil) Recruitment Regulations, 1965 — Regulation 2, 6, 9, 9(1), 9(7)
High Courts14 Feb 1986Dismissed
Mohamad Azam and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 69
Constitution of India, 1950 — Article 254Drugs and Cosmetics Rules, 1945 — Rule 2East Punjab Ayurvedic and Unani Practitioners Act, 1949 — Section 34
High Courts13 Feb 1986
Chajju Ram Vs The Joint Director, Panchayats (Commissioner), Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0073
Constitution of India, 1950 — Article 226, 227, 31AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 18(c), 23APunjab Gram Panchayat (Common Purposes Land, Eviction and Rent Recovery) Act, 1976 — Section 2(g), 3
High Courts13 Feb 1986
Ajit Mohinder Singh and Others Vs Bhani and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 167
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44Limitation Act, 1963 — Article 100, 65
High Courts13 Feb 1986Dismissed
The Excise and Taxation Officer, Assessing Authority Vs Hardit Singh Bhagat Singh
Punjab And Haryana At Chandigarh · (1986) 63 STC 152
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11
High Courts12 Feb 1986
Harjit Kaur and Others Vs The Tochi Transport Company (Regd.) Sangrur and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 70
Motor Vehicles Act, 1939 — Section 110
High Courts12 Feb 1986
Kailash Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0060
High Courts12 Feb 1986
Swaran Singh Vs Financial Commissioner, (Taxation), Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 283 : (1987) 1 ILR (P&H) 62
Punjab Registration Money Lenders Act, 1938 — Section 3Punjab Tenancy Act, 1887 — Section 77
High Courts11 Feb 1986
Sh. Gopi Krishan Khanna Vs M/s Texcardco, G.T. Road, Panipat and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0081
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Feb 1986
The Oriental Carpet Manufacturors (India) Limited Vs The Municipal Corporation, Amritsar
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 86
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Corporation Act, 1976 — Section 93, 93(b)
High Courts11 Feb 1986
Ved Kumari Mittal and Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 119
High Courts11 Feb 1986
Labh Singh Vs Sub Divisional Magistrate (Officer) Fazilka
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 588 : (1986) ILR (P&H) 244 : (1986) PLJ 252 : (1986) 1 PLR 422 : (1986) RRR 85
High Courts11 Feb 1986
Rajesh Kumar Jain Vs M/s Kamal Kumar and Brothers and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 540
High Courts10 Feb 1986Allowed
Union of India and Another Vs Shri Raghu Nandan and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0082
Limitation Act, 1963 — Section 14, 5
High Courts10 Feb 1986
Kuldip Singh Vs Additional District Judge, Shri S.R. Bansal Kurukshetra and Others
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0066
Punjab Gram Panchayat Act, 1952 — Section 5(5)(g)
High Courts10 Feb 1986
Balbir Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 02 P&H CK 0039
High Courts10 Feb 1986
Pakhar Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 637 : (1986) 2 CurLJ 224
High Courts10 Feb 1986
Om Parkash Vs Parkash Chand
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 535
East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(3)(a)(iii)