COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,968 of 4,611

High Courts30 Jan 1986Allowed

Pant Raj Sachdev Vs The Indian Red Cross Society and Others

Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 41

Constitution of India, 1950 — Article 12, 14, 16, 226Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10, 11, 14, 16, 17Red Cross Society Act, 1920 — Section 10, 11, 13, 2, 3

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High Courts30 Jan 1986

P.C. Wadhwa Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1987 P&H 117

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 70

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High Courts30 Jan 1986

Ram Kishan Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (1986) PLJ 399 : (1986) RRR 173

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High Courts30 Jan 1986

Baldev Kaur and Others Vs The Punjab Roadways and Others

Punjab And Haryana At Chandigarh · (1986) 2 ACC 199 : (1987) ACJ 615 : (1986) 89 PLR 526

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High Courts30 Jan 1986

Rattan Singh Vs Ajaib Singh and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0006

Registration Act, 1908 — Section 32, 33

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High Courts29 Jan 1986Allowed

Mukhtiar Singh and Others Vs Krishna Gulati and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0080

Motor Vehicles Act, 1988 — Section 81

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High Courts29 Jan 1986

Inder Kaur Vs Additional Director, Consolidation of Holdings, Punjab, Jullundur .

Punjab And Haryana At Chandigarh · (1986) PLJ 172 : (1986) RRR 84

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High Courts29 Jan 1986

Ganpat Singh Vs Financial Commissioner, Haryana

Punjab And Haryana At Chandigarh · (1986) PLJ 442 : (1986) RRR 206

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High Courts29 Jan 1986

Ram Chander Vs Harbhajan Singh

Punjab And Haryana At Chandigarh · (1986) 1 LLR 627 : (1986) PLJ 286 : (1986) Rent LR 176 : (1986) RRR 99

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High Courts29 Jan 1986

Molu Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0035

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High Courts29 Jan 1986

Mukhtiar Singh and Other Vs Smt. Krishna Gulati and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0007

Motor Vehicles Act, 1988 — Section 81

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High Courts28 Jan 1986Dismissed

Hardip Singh and others Vs Dr. Kewal Krishan

Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 323

East Punjab Urban Rent Restriction Act, 1949 — Section 9

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High Courts28 Jan 1986

Surinder Singh and Others Vs Rup Kaur and Others

Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 53

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High Courts28 Jan 1986

Sham Singh and Another Vs Additional District Judge (III) Faridabab and Others

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0070

Civil Procedure Code, 1908 (CPC) — Section 99Constitution of India, 1950 — Article 226, 227

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High Courts28 Jan 1986

Purshotam and anr. Vs Firm Ram Chander Arjan Dass, Cotton Factory, Hansi

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0041

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High Courts28 Jan 1986

Purshotam & Anr. Vs Firm Ram Chander Arjan Dass, Cotton Factory, Hansi

Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0040

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High Courts28 Jan 1986

Joginder Singh and others Vs Chuhra and another

Punjab And Haryana At Chandigarh · (1986) PLJ 388 : (1986) RRR 151

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High Courts28 Jan 1986

Bedi alias Bhedi Vs Girdhari (since deceased) and others

Punjab And Haryana At Chandigarh · (1986) PLJ 622 : (1986) RRR 26

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High Courts28 Jan 1986

Chamba Ram Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1986) PLJ 387 : (1986) RRR 151

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High Courts28 Jan 1986

Bansi Lal and Another Vs The Principal, Regional Engineering College, Kurukshetra and Others

Punjab And Haryana At Chandigarh · AIR 1986 P&H 274

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