High Courts28 Jan 1986
Union of India Vs Rieta Biscuit Company Private Limited, Patiala and Another
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0010
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,969 of 4,611
High Courts27 Jan 1986
Dhanna Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 356
High Courts27 Jan 1986
Sujan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 163
High Courts24 Jan 1986Dismissed
Om Milling and Dyeing Works Vs Superintendent of Central Excise
Punjab And Haryana At Chandigarh · (1986) 8 ECC 182 : (1986) 25 ELT 44
Central Excise Rules, 1944 — Rule 10, 173G(3)Central Excises and Salt Act, 1944 — Section 3(2), 3(3)
High Courts24 Jan 1986
Bimal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 390
High Courts24 Jan 1986
Shri Ganesh Sugar Works and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 259 : (1987) 1 ILR (P&H) 19
Constitution of India, 1950 — Article 14, 19, 19(1), 39Essential Commodities Act, 1955 — Section 3Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 — Section 3, 4
High Courts23 Jan 1986
Ram Kirpal Vs State of Haryana through Samunder Singh and ors.
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0036
High Courts22 Jan 1986
Commissioner of Income Tax Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1986) 57 CTR 212 : (1986) 2 ILR (P&H) 398 : (1986) 160 ITR 456
Finance Act, 1964 — Section 271(1)Income Tax Act, 1961 — Section 139(2), 256(2), 271(1)
High Courts22 Jan 1986
Bharto Vs Nathu
Punjab And Haryana At Chandigarh · (1986) PLJ 433 : (1986) RRR 201
High Courts22 Jan 1986
Bishamber Dayal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 203
Gram Panchayat Act — Section 97Punjab Municipal Act, 1911 — Section 169, 4Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 4, 5, 7
High Courts21 Jan 1986Dismissed
Samita Dahiya and Another Vs M.D. University and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 386
Constitution of India, 1950 — Article 14, 15(1), 15(2)Maharshi Dayanand University Act, 1975 — Section 10, 13, 9A(5)
High Courts21 Jan 1986
Prem Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 393
Constitution of India, 1950 — Article 311(2)
High Courts20 Jan 1986
Shri Guru Maharaj Anandpur Ashram Trust, Guna and Others Vs Chander Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 399 : (1986) RCR(Rent) 548 Supp
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts20 Jan 1986
Ganga Ram Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0026
High Courts19 Jan 1986
Arjan Singh Vs Amar Nath
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0085
High Courts16 Jan 1986
Sanwant Singh Vs Jail Singh and Others
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0071
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts16 Jan 1986
Union of India Vs Smt. Bishan Devi and Another
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0064
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jan 1986
Ranjit Singh Vs Registrar, Co-op.Societies, Haryana .
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 272 : (1986) PLJ 261 : (1986) RRR 86
High Courts16 Jan 1986
Nand Kumar Tayal and Anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0033
High Courts15 Jan 1986
Commissioner of Income Tax Vs Himmat Ram Laxmi Narain
Punjab And Haryana At Chandigarh · (1986) 162 ITR 619
Income Tax Act, 1961 — Section 271(1)