High Courts10 Jan 1986
Rangian Harijan Co-op. Collective Farming Society, Khanna Vs Estate Officer, Jal.
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 586 : (1986) ILR (P&H) 158 : (1986) PLJ 245 : (1986) RRR 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,971 of 4,611
High Courts10 Jan 1986
Raizada Luxmi Narain Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1986) 1 LLR 413 : (1986) PLJ 437 : (1986) Rent LR 129 : (1986) RRR 203
High Courts10 Jan 1986
Lakhmi Chand and Others Vs Hira Lal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 523
High Courts09 Jan 1986
Ajaib Singh and Another Vs Kailash Dass and other
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0079
High Courts09 Jan 1986
Shiv Dayal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 1
Constitution of India, 1950 — Article 309Punjab Development and Panchayat (Class-II) Service Rules, 1974 — Rule 13
High Courts09 Jan 1986Allowed
Vijay Singh Rao Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 1 ILR (P&H) 5
Punjab Civil Services Rules — Rule 10.2
High Courts09 Jan 1986
Pritam Chand Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 300 : (1986) 89 PLR 315 : (1986) 2 RCR(Rent) 424
Civil Procedure Code Amendment Act, 1973 — Order 9 Rule 3, Order 9 Rule 4
High Courts09 Jan 1986
Goel Rice and General Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 1 LLR 408 : (1986) PLJ 415 : (1986) Rent LR 126 : (1986) RRR 195
High Courts09 Jan 1986
Bakshish Singh Vs Inspector General of Prisons and anr.
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0027
High Courts09 Jan 1986
Ram Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0003
Constitution of India, 1950 — Article 226
High Courts07 Jan 1986
Raj Pal Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0045
High Courts07 Jan 1986
S. Maharaj Baksh Singh Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 213 : (1986) 90 PLR 179
High Courts07 Jan 1986
T.R. Arya Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) CriLJ 222 : (1986) 1 RCR(Criminal) 418
Penal Code, 1860 (IPC) — Section 120B, 24, 25, 420
High Courts07 Jan 1986
Chanan Singh Vs Milkha Singh
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0001
High Courts06 Jan 1986
Roma alias Raman Vs Girdhari Lal Bijliwala and Another
Punjab And Haryana At Chandigarh · (1986) 01 P&H CK 0067
Succession Act, 1925 — Section 372, 373, 375
High Courts06 Jan 1986
Madan Jeet Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 364
High Courts06 Jan 1986
Gram Panchayat Asa Kalan Vs Collector, Karnal
Punjab And Haryana At Chandigarh · (1986) 1 LLR 388 : (1986) PLJ 443 : (1986) Rent LR 139 : (1986) RRR 207
High Courts06 Jan 1986
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 239 : (1986) RRR 77
High Courts06 Jan 1986
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 AICLR 344
High Courts25 Dec 1985
Rajinder Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0045