High Courts12 Dec 1985
Koora Ram (deceased) rep. by L.Rs. Vs Prabhu
Punjab And Haryana At Chandigarh · (1986) PLJ 467 : (1985) RRR 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,973 of 4,611
High Courts12 Dec 1985
Chuhar Singh (deceased) Vs Jagat Singh .
Punjab And Haryana At Chandigarh · (1986) PLJ 373 : (1986) RRR 626
High Courts12 Dec 1985
Iqbal Kaur and Others Vs Hardip Singh and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 262
High Courts12 Dec 1985Dismissed
Sarla Devi Vs Hari Ram Sood
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 302
Cantonments (Extension of Rent Control Laws) Amendment Act, 1972 — Section 3, 3(1)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1985
Surinderpal Singh and Another Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 127 : AIR 1986 P&H 372
Motor Vehicles Act, 1939 — Section 95(2)
High Courts12 Dec 1985
Mohinder Kaur and Others Vs Surinderpal Singh and Others Surinderpal Singh and Others Vs MohinderKaur and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 481
Penal Code, 1860 (IPC) — Section 304A
High Courts11 Dec 1985
Dashmesh Bus Service (Regd.) Vs Jagir Kaur and Others Co. Ltd.
Punjab And Haryana At Chandigarh · (1986) 1 ACC 575 : (1986) ACJ 443 : (1986) 2 ILR (P&H) 200
Employees Compensation Act, 1923 — Section 22, 3
High Courts11 Dec 1985Allowed
Basant Rani and Others Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1990) 67 CompCas 12 : (1985) 88 PLR 646
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts10 Dec 1985Dismissed
Surinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 295
Constitution of India, 1950 — Article 226, 227, 39
High Courts10 Dec 1985
Jagdish Chand and Others Vs Prabhu Mittal and Others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0062
High Courts10 Dec 1985
Shri Nand Lal Vs Tax Recovery Officer and Another
Punjab And Haryana At Chandigarh · (1987) 166 ITR 33
Income Tax Act, 1961 — Section 189(3)
High Courts10 Dec 1985
Somvir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 327
High Courts10 Dec 1985
Nand Lal and Another Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 532
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts10 Dec 1985Dismissed
Mst. Hussaini (Deceased) Vs Harcharan Singh
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0003
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts09 Dec 1985Allowed
Shanti Sarup Vs Baldeva and others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0061
High Courts09 Dec 1985
Kamal Kanta Anand and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 104
Constitution of India, 1950 — Article 14East Punjab Refugee Rehabilitation (Buildings and Building Sites) Act, 1948 — Section 4Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 4(1)
High Courts09 Dec 1985
Bal Kishan Khanna and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 226 : (1986) 2 ILR (P&H) 289 : (1986) 89 PLR 468
Punjab Municipal Act, 1911 — Section 154, 168, 168(1), 168(2), 168(4)
High Courts09 Dec 1985
Chatter Singh and anr. Vs Behari Lal
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 361 : (1987) PLJ 89 : (1987) RRR 197
High Courts09 Dec 1985
Radha Vs Kishan Lal
Punjab And Haryana At Chandigarh · (1986) PLJ 180 : (1986) RRR 587
High Courts09 Dec 1985
Chander Bhan Vs Mange Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 333