High Courts23 Jan 1987
Ashok Kumar alias Pappi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 626
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,928 of 4,611
High Courts23 Jan 1987
Prem Singh Vs Parbati
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 247 : (1987) 1 RCR(Criminal) 380
High Courts23 Jan 1987
Bhagwan Dass Vs Kaushalya Devi
Punjab And Haryana At Chandigarh · AIR 1988 P&H 186 : (1987) 91 PLR 276 : (1987) 1 RCR(Rent) 643
High Courts23 Jan 1987
Chandi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0028
High Courts23 Jan 1987
Surjit Singh Vs Mohinder Pal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 156 : (1988) 1 ILR (P&H) 167
Hindu Marriage Act, 1955 — Section 11, 12, 16, 5
High Courts23 Jan 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 39 : (1987) 1 RCR(Criminal) 406
High Courts23 Jan 1987Allowed
Harish Chand and Others Vs Kirpa Ram
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 422
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(h)
High Courts22 Jan 1987Allowed
Ram Ballabh and Others Vs Mussadi Lal and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0090
High Courts22 Jan 1987
Balwant Singh Vs Mehar Singh Rathee
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 47
High Courts22 Jan 1987
Jangir Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 94 : (1987) 2 RCR(Criminal) 595
High Courts21 Jan 1987Allowed
Shri Ajaib Singh Vs State Of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0092
Punjab Town Improvement Act, 1922 — Section 23(2), 24
High Courts21 Jan 1987
Sunita Rani and another Vs Haryana School Education Board and others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 74
High Courts21 Jan 1987
Sehgal Refrigerating Corporation Vs National Fertilizers Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 66
Constitution of India, 1950 — Article 14
High Courts21 Jan 1987
Amrik Singh @ Mika Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 246 : (1987) 1 RCR(Criminal) 443
High Courts21 Jan 1987
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 348
High Courts21 Jan 1987
Yash Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Jan 1987
Urmila Devi Vs Hari Parkash Bansal
Punjab And Haryana At Chandigarh · AIR 1988 P&H 84 : (1987) 2 ILR (P&H) 495
Hindu Marriage Act, 1955 — Section 13, 24
High Courts19 Jan 1987Allowed
Harbans Lal Sharma Vs Chemical Vessels Fabricators Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 506 : (1987) 1 RCR(Rent) 425
Companies Act, 1956 — Section 446, 537
High Courts19 Jan 1987
Raghunath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 141 : (1987) 1 RCR(Criminal) 345
High Courts19 Jan 1987
State of Punjab Vs Dev Raj and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 164 : (1987) RRR 382