High Courts04 Feb 1987
Raj Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 343
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,926 of 4,611
High Courts04 Feb 1987
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 497 : (1987) 1 RCR(Criminal) 358
High Courts04 Feb 1987
Raj Kumar Sethi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 313 : (1987) 1 RCR(Criminal) 344
High Courts03 Feb 1987Allowed
Ujagar Singh and Others Vs Union Bank of India, Jalandhar and Another
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0074
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts03 Feb 1987
The Punjab and Haryana High Court Bar Association and Another Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 238 : (1988) 1 RCR(Rent) 23
Constitution of India, 1950 — Article 14, 226, 227
High Courts03 Feb 1987
Sukhjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 323
High Courts03 Feb 1987
Shiv Kumar Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 593
High Courts03 Feb 1987
Faridabad Complex Administration Vs Diwan Chand
Punjab And Haryana At Chandigarh · (1987) PLJ 356 : (1987) RRR 428
High Courts03 Feb 1987
Rattan Lal Vs Deputy Secretary to Government, Haryana
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 455 : (1987) PLJ 365 : (1987) RRR 328
High Courts03 Feb 1987
Baldev Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 534 : (1987) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 398, 399, 401Penal Code, 1860 (IPC) — Section 302, 306, 34, 399
High Courts02 Feb 1987
Shri Fateh Chand Verma Vs Shri Balbir Singh
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts02 Feb 1987Dismissed
Sohan Lal Bhatia Vs Bhagwan Dass Satija
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 443
High Courts02 Feb 1987Allowed
Jage Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 346
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)
High Courts02 Feb 1987
Tara Singh Vs Mithu Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 116 : (1987) RRR 158
High Courts02 Feb 1987
Union of India and another Vs District Judge, Amritsar and another
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 771 : (1987) PLJ 120 : (1987) RRR 17
High Courts02 Feb 1987
S. Charanjit Singh and Another Vs Bharatinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 123 : (1988) 1 CivCC 248 : (1988) CivCC 248 : (1987) 91 PLR 403
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts02 Feb 1987Allowed
Fateh Chand Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 505
Constitution of India, 1950 — Article 12East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(5), 18A(6), 2, 21
High Courts30 Jan 1987Dismissed
Gopi Chand Vs Kanhiya Lal
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 440
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts30 Jan 1987
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 473
High Courts30 Jan 1987Dismissed
Bansi Lal and Another Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 499 : (1988) ACJ 333
Motor Vehicles Act, 1939 — Section 95(1)Punjab Motor Vehicles Rules, 1940 — Rule 4.60