High Courts30 Jan 1987Allowed
Hazara Singh Kandolha Vs Madan Lal
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 220 : (1987) 1 RCR(Rent) 478
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,927 of 4,611
High Courts30 Jan 1987Dismissed
Nathia Devi Vs Nand Kishore and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 673
High Courts29 Jan 1987Allowed
Sube Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 499
Penal Code, 1860 (IPC) — Section 304
High Courts29 Jan 1987
Shrimati Parmeshwart Devi (Died) Vs M.P. Raizada and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0083
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 1987Allowed
Smt. Tripta Soni and Anohter Vs Shri S.P. Jain
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 181
High Courts29 Jan 1987
Jagdish Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 244 : (1987) 2 RCR(Criminal) 215
High Courts29 Jan 1987
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts29 Jan 1987
G.L. Nagpal and Others Vs M.P. Raizada and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 388 : (1987) ACJ 842
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 1987
Neginder Singh Vs Kulwant Kaur
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 79 : (1987) 1 RCR(Criminal) 429
High Courts28 Jan 1987Dismissed
Union of India Vs Shiromani Gurdwara Parbandhak Committee, Amritsar and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0091
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jan 1987
Purshotam Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 251 : (1987) 1 RCR(Criminal) 495
High Courts28 Jan 1987
Shafaqat Ali Khan and anr. Vs Abdul Latif Khan and ors.
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 81 : (1987) 2 RCR(Criminal) 126
High Courts28 Jan 1987
Sunil Kumar Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 486 : (1987) 1 RCR(Criminal) 382
High Courts28 Jan 1987Dismissed
Phulel Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 326
Criminal Procedure Code, 1973 (CrPC) — Section 137
High Courts28 Jan 1987
Gura Masih Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 297 : (1987) 1 RCR(Criminal) 383
High Courts28 Jan 1987Allowed
Pritam Singh Vs M/s S.B. Saini Brothers
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts28 Jan 1987Dismissed
Punjab State and Others Vs Megh Raj Goyal and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 598
High Courts27 Jan 1987Allowed
Surjit Kaur Alias Jeeto Vs Smt. Gurbachan kaur and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0080
High Courts27 Jan 1987
Brahm Pal Vs State of Haryana & ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 650
High Courts27 Jan 1987Dismissed
Nirmal Jeet Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0002
Hindu Marriage Act, 1955 — Section 13