High Courts19 Jan 1987
Buta Ram Vs Tarsem Lal and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 203 : (1987) PLJ 255 : (1987) RRR 276
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,929 of 4,611
High Courts19 Jan 1987
Daya Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 97
High Courts19 Jan 1987
Bhagwati Prashad Vs Parkash Chand
Punjab And Haryana At Chandigarh · AIR 1988 P&H 86 : (1987) 91 PLR 336 : (1987) 1 RCR(Rent) 360
High Courts19 Jan 1987Dismissed
The Punjab State Co-Operative Supply and Marketing Federation Ltd. Vs M/s. Sona Spices Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0011
Trade and Merchandise Marks Act, 1958 — Section 29(2)
High Courts16 Jan 1987
Swarna Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 819 : (1987) 1 AICLR 614 : (1987) 2 RCR(Criminal) 117 : (1987) 1 RCR(Criminal) 679
High Courts16 Jan 1987
Gulzar Singh and Ors. Vs State of Punjab :
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 299
High Courts16 Jan 1987
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1120 : (1987) 1 RCR(Criminal) 670
High Courts16 Jan 1987
Surjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 276 : (1987) 1 RCR(Criminal) 685
High Courts16 Jan 1987Allowed
Nihal Kaur and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0001
High Courts15 Jan 1987
Ashu Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 227
Constitution of India, 1950 — Article 14, 226, 227, 29, 29(2)
High Courts15 Jan 1987
Haryana Urban Development Authority Vs Rajinder Kaur and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 312 : (1989) 1 RRR 276
High Courts15 Jan 1987
Charan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 46
High Courts15 Jan 1987Allowed
Shakuntla Devi Vs Darshan Kumar and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 240
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts14 Jan 1987
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1119 : (1987) 1 CurLJ 355 : (1987) 1 RCR(Criminal) 243
High Courts14 Jan 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0063
High Courts14 Jan 1987
Amar Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 61 : (1987) 1 RCR(Criminal) 257
High Courts14 Jan 1987
Rajinder Singh alias Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 277 : (1989) 1 RCR(Criminal) 222
High Courts13 Jan 1987
Surjit Singh Vs Joginder Kaur
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0086
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13(1), 13B, 13B(2)
High Courts13 Jan 1987Allowed
Amar Pal and Another Vs Anand Swaroop and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 344
East Punjab Urban Rent Restriction Act, 1949 — Section 2(g)
High Courts13 Jan 1987
Anil Kumar Jain & ors. Vs State of Punjab & anr.
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 71 : (1988) 2 RCR(Criminal) 577