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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,930 of 4,611

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High Courts13 Jan 1987

State of Punjab Vs Kesari Chand and Another

Punjab And Haryana At Chandigarh · AIR 1987 P&H 216 : (1987) 2 ILR (P&H) 127

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 468(2)Penal Code, 1860 (IPC) — Section 408
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High Courts13 Jan 1987Allowed

Court on its Own Motion Vs Sh. M.S. Sanghi, Advocate, Narnaul

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 20

Contempt of Courts Act, 1971 — Section 2(c)(i)
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High Courts12 Jan 1987Allowed

Ram Kumar Vs Kartar Singh

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0089

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High Courts12 Jan 1987

Zile Singh Vs Piare

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0081

Civil Procedure Code, 1908 (CPC) — Section 34
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High Courts12 Jan 1987

Madan Lal Vs Krishan Lal

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 77 : (1987) 1 RCR(Criminal) 288

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High Courts12 Jan 1987

Sohan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 743 : (1987) 1 RCR(Criminal) 316

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High Courts12 Jan 1987Dismissed

Risaldar Surjit Singh Vs T.N. Sood

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 519

East Punjab Urban Rent Restriction Act, 1949 — Section 13A
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High Courts11 Jan 1987

State of Punjab Vs Kesari Chand and another

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 471 : AIR 1987 P&H 216 : (1987) CrLJ 549 : (1987) 1 CurLJ 755 : (1987) 2 ILR (P&H) 127 : (1987) 1 PLR 259 : (1987) 1 RCR(Criminal) 297

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High Courts09 Jan 1987Dismissed

Tarsem Kumar and Another Vs Charanji Lal and Another

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 236

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High Courts09 Jan 1987

Jaswant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 237

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High Courts09 Jan 1987

Bhagat Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 113 : (1988) 1 RCR(Criminal) 1

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High Courts09 Jan 1987

Suraj Parkash Vs Mohinder Pal Sharma

Punjab And Haryana At Chandigarh · AIR 1988 P&H 218

Hindu Marriage Act, 1955 — Section 10, 13, 21
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High Courts09 Jan 1987Allowed

Amarjit Singh Vs Pritam Singh

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 502

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High Courts09 Jan 1987Dismissed

Sh. Harbans Singh Vs Sh. Harbhajan Singh and Another

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0017

Civil Procedure Code, 1908 (CPC) — Section 151, 47
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High Courts08 Jan 1987

Amrik Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 143 : (1987) 1 RCR(Criminal) 412

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High Courts08 Jan 1987

Sukh Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 80 : (1987) 1 RCR(Criminal) 671

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High Courts08 Jan 1987

Shakuntla Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 71

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High Courts07 Jan 1987Dismissed

Roshan Lal Ghat And Sons Vs Punjab Housing Development Board

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0084

Arbitration Act, 1940 — Section 14(1)
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High Courts07 Jan 1987

Deep Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 278

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High Courts07 Jan 1987

Matu Ram Vs State of Haryana and anr.

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 72 : (1988) 2 RCR(Criminal) 576 : (1987) 1 RCR(Criminal) 277

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