High Courts10 Dec 1986
Ravinder Singh and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 507 : (1987) PLJ 79 : (1987) 2 PLR 173 : (1987) RRR 552
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,932 of 4,611
High Courts10 Dec 1986
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 12 P&H CK 0016
High Courts10 Dec 1986
Ram Rattan Shukla Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 229 : (1987) 2 ILR (P&H) 403 : (1987) 1 RCR(Rent) 385
Punjab Gram Panchayat Act, 1952 — Section 10, 4, 5, 6Punjab Gram Panchayat Election Rules, 1960 — Rule 3(1), 40
High Courts09 Dec 1986Allowed
Bhag Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 12 P&H CK 0035
Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 1986Dismissed
Volta Ltd. Vs J.C. Malhotra and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 548
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Dec 1986
Dina Nath Gulati Vs Santokh Kaur and Another
Punjab And Haryana At Chandigarh · AIR 1987 P&H 243 : (1987) 2 ILR (P&H) 384 : (1987) 1 RCR(Rent) 363
Constitution of India, 1950 — Article 37, 48East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(4), 2Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Dec 1986
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 153
High Courts04 Dec 1986
Hira Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 676
High Courts03 Dec 1986
Oriental Carpet Manufacturers (India) Ltd. Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1987) 60 CTR 79 : (1987) 168 ITR 296 : (1987) 31 TAXMAN 80
Income Tax Act, 1961 — Section 147, 148
High Courts03 Dec 1986
ORIENTAL CARPET MANUFACTURERS (INDIA) LTD. Vs Income Tax OFFICER AND OTHERS.
Punjab And Haryana At Chandigarh · (1987) 60 CTR 79 : (1987) 168 ITR 296 : (1987) 31 TAXMAN 80
Income Tax Act, 1961 — Section 131, 139, 143, 147, 148
High Courts02 Dec 1986
Bhupinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) CriLJ 1330 : (1987) 1 RCR(Criminal) 141 : (1988) 1 RCR(Criminal) 166
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Penal Code, 1860 (IPC) — Section 148, 149, 452
High Courts02 Dec 1986
Ishar Dass Vs Gulzar Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 625
High Courts02 Dec 1986
Sunil Oberoi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 175
High Courts01 Dec 1986
Balwant Kaur and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 664 : (1987) PLJ 52 : (1987) RRR 28
High Courts28 Nov 1986
Manohar Lal Sharma Vs Sita Rani
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 160
High Courts28 Nov 1986
Bakhtawar Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 443 : (1987) PLJ 7 : (1987) RRR 51
High Courts28 Nov 1986
Mukand Lal and anr. Vs Darshan Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 784 : (1987) PLJ 138 : (1987) RRR 24
High Courts28 Nov 1986
Sushil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 688
High Courts27 Nov 1986Allowed
Surinder Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 789
High Courts27 Nov 1986
The Oriental Fire And General Insurance Co. Ltd. Vs Daya Chand and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 475