High Courts23 Jan 1989Allowed
Ram Kumar Khanna Vs Rajiv Garg
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 645
Transfer of Property Act, 1882 — Section 107, 111
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,832 of 4,611
High Courts23 Jan 1989Dismissed
Dhanpat Rai Vs Lajpat Rai (Represented by his L.Rs) and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0099
High Courts23 Jan 1989Allowed
Murti Shri Radha Krishan Parnami Mandir. Mai Sham Dass Thakurdwara, Kaith Majri, Ambala City Vs Des Raj
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0097
Transfer of Property Act, 1882 — Section 108(h)
High Courts23 Jan 1989Allowed
Sawinder Singh Vs Chanan Singh Virk and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Jan 1989Allowed
Charanjit Singh and Another Vs Monmohan Singh and Others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0089
High Courts23 Jan 1989
Commissioner of Income Tax Vs Shri Sat Parkash
Punjab And Haryana At Chandigarh · (1990) 83 CTR 182 : (1989) 178 ITR 393
Income Tax Act, 1961 — Section 2(31), 271(1), 41(1)
High Courts23 Jan 1989
Commissioner of Income Tax Vs Agra Tannery
Punjab And Haryana At Chandigarh · (1989) 80 CTR 238 : (1989) 179 ITR 44 : (1989) 45 TAXMAN 331
Income Tax Act, 1961 — Section 40
High Courts23 Jan 1989Allowed
Bishan Pal Sood Vs Walaiti Ram
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Rent) 391
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1
High Courts23 Jan 1989Allowed
Murti Shri Radha Krishna Parnami Mandir Vs Des Raj
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 36 : (1989) 95 PLR 434 : (1989) 2 RCR(Rent) 29 : (1989) 1 RCR(Rent) 454
Transfer of Property Act, 1882 — Section 108
High Courts21 Jan 1989
Commissioner of Income Tax Vs Mrs. Usha Aggarwal
Punjab And Haryana At Chandigarh · (1989) 46 TAXMAN 115
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 144B, 147
High Courts20 Jan 1989Dismissed
Union of India Vs Ganda Singh and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0086
Land Acquisition Act, 1894 — Section 4
High Courts20 Jan 1989
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 399 : (1990) 1 RCR(Criminal) 383
High Courts20 Jan 1989
Nathu Vs Chief Canal Officer Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 127 : (1989) 1 RRR 295
High Courts20 Jan 1989
Bidda alias Paramjit and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 190
High Courts20 Jan 1989
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 209
High Courts19 Jan 1989Allowed
Kewal Krishan Vs Maheshwar Datt
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0103
High Courts19 Jan 1989Dismissed
Nahar Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 20
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts19 Jan 1989
Auto and Metal Engineer Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 79 CTR 217 : (1989) 178 ITR 542
Income Tax Act, 1961 — Section 153(3)
High Courts19 Jan 1989
Shukan Kumar and others Vs Municipal Corporation, Ludhiana
Punjab And Haryana At Chandigarh · AIR 1990 P&H 115 : (1989) 2 ILR (P&H) 159
Punjab Municipal Corporation Act, 1976 — Section 192, 275
High Courts19 Jan 1989
Amrik Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 953