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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,830 of 4,611

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High Courts02 Feb 1989

Commissioner of Income Tax Vs Sunil Theatre

Punjab And Haryana At Chandigarh · (1989) 79 CTR 14 : (1989) 2 ILR (P&H) 250 : (1989) 177 ITR 558

Income Tax Act, 1961 — Section 77(1)
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High Courts02 Feb 1989

Surjan Vs Collector, Karnal

Punjab And Haryana At Chandigarh · (1989) PLJ 139 : (1989) 1 RRR 322

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High Courts01 Feb 1989Allowed

Dr. Subhash Chander Vs Giant Joginder Singh, Sewing Machine Repairer, Bhag Singh Road, Gurdaspur

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 435

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High Courts01 Feb 1989

Pearl Woollen Mills Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 179 ITR 368

Income Tax Act, 1961 — Section 32, 72, 75
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High Courts01 Feb 1989

Commissioner of Income Tax (Central) Vs Pearl Mechanical Engineering and Foundry Works (P) Ltd.

Punjab And Haryana At Chandigarh · (1989) 79 CTR 241 : (1989) 179 ITR 144

Income Tax Act, 1961 — Section 142(1), 144, 146, 246
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High Courts01 Feb 1989

Commissioner of Income Tax Vs Kanda Rice Mills

Punjab And Haryana At Chandigarh · (1990) 85 CTR 5 : (1989) 178 ITR 446 : (1989) 44 TAXMAN 316

Income Tax Act, 1961 — Section 263
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High Courts01 Feb 1989

Hari Chand and others Vs Chamba Ram and another

Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0086

Registration Act, 1908 — Section 17, 89(4)
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High Courts01 Feb 1989

Ved Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 301

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High Courts01 Feb 1989

Commissioner of Income Tax Vs Suri Sons

Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 236 : (1989) 177 ITR 406

Income Tax Act, 1961 — Section 37
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High Courts01 Feb 1989

The Commissioner of Income Tax (Central) Vs Pearl Mech. Engg. and Foundry Works (P) Ltd.

Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 159

Income Tax Act, 1922 — Section 23(4), 27, 34(1)Income Tax Act, 1961 — Section 142(1), 143(2), 144, 146, 147
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High Courts01 Feb 1989

Bitoni Lamps Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 45 TAXMAN 397

Income Tax Act, 1961 — Section 40A(7)(a), 40A(7)(b)(i)
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High Courts01 Feb 1989Allowed

Hari Chand (deceased) Rep. by his L.R's. Vs Chamba Ram and Others

Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0009

Registration Act, 1908 — Section 17, 20, 89
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High Courts01 Feb 1989Allowed

Amin Chand Vs Mohan Lal

Punjab And Haryana At Chandigarh · (1989) 02 P&H CK 0003

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High Courts31 Jan 1989Dismissed

M/s Kishori Lal Prem Nath Vs Kanwar Lal and others

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0096

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High Courts31 Jan 1989

Raghbir Singh Vs Karam Singh

Punjab And Haryana At Chandigarh · (1989) PLJ 457 : (1990) 2 RRR 42

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High Courts31 Jan 1989

Commissioner of Income Tax Vs Madan Soap Factory

Punjab And Haryana At Chandigarh · (1989) 179 ITR 72

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High Courts31 Jan 1989

Commissioner of Income Tax Vs Usha Aggarwal

Punjab And Haryana At Chandigarh · (1990) 84 CTR 97 : (1989) 178 ITR 406

Income Tax Act, 1961 — Section 143, 143(1), 143(3), 144B, 147
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High Courts31 Jan 1989Dismissed

Sarup Singh and others Vs The Land Acquisition Collector, Urban Development, Punjab, Chandigarh and others

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0021

Land Acquisition Act, 1894 — Section 18
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High Courts31 Jan 1989Allowed

M/s. Guru Nanak Paper Mills Private Limited and others Vs M/s. Ravi Sons Partnership Concern Industrial Area, Chandigarh

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0008

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
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High Courts31 Jan 1989Allowed

Narinder Kaur and another Vs Thakur Kirpal Singh and others

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0006

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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