CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,831 of 4,611

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts30 Jan 1989Dismissed

M/s Stainco Enterprises Private Limited Faridabad and another Vs Shri Pyare Lal

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 438

Read judgment
High Courts30 Jan 1989

Commissioner of Income Tax Vs Hamdard Printing Press

Punjab And Haryana At Chandigarh · (1990) 82 CTR 341 : (1989) 179 ITR 413

Income Tax Act, 1961 — Section 33
Read judgment
High Courts27 Jan 1989Allowed

Kaushalaya Devi Vs Devi Dayal and another

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 536

Delhi Rent Control Act, 1958 — Section 14(1)
Read judgment
High Courts27 Jan 1989

Suman Rani and anr. Vs Kapil Kumar Sachdeva

Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 561

Read judgment
High Courts27 Jan 1989

Nanu Ram Goyal Engineer and Contractor Vs Haryana State and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 87 : (1989) 95 PLR 389

Arbitration Act, 1940 — Section 11, 12, 20, 28, 30
Read judgment
High Courts27 Jan 1989Allowed

Smt. Gurmeet Kaur Vs Gur Raj Singh

Punjab And Haryana At Chandigarh · AIR 1989 P&H 223 : (1989) 2 ILR (P&H) 39

Hindu Marriage Act, 1955 — Section 24
Read judgment
High Courts27 Jan 1989Dismissed

Parshotam Lal Vs Khadi Ashram, Kot Kishan Chand, Hoshiarpur Road, Jalandhar City

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0001

Read judgment
High Courts25 Jan 1989Allowed

M/s. Delhi Cloth Mills, Marketing Department Delhi and others Vs Lachhman Dass

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0104

East Punjab Urban Rent Restriction Act, 1949 — Section 13A
Read judgment
High Courts25 Jan 1989

Karuna Rani Jain and Others Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1990) 82 CTR 58 : (1989) 178 ITR 321

Income Tax Act, 1961 — Section 143, 144
Read judgment
High Courts25 Jan 1989

Gram Panchayat Rajowal Vs Inder Singh and ors.

Punjab And Haryana At Chandigarh · (1989) PLJ 601 : (1991) 1 RRR 85

Read judgment
High Courts25 Jan 1989

Jai Singh Vs State of Haryana and anr.

Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 318 : (1989) 1 RCR(Criminal) 555

Read judgment
High Courts25 Jan 1989

Tara Chand Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 1 AICLR 750 : (1989) 2 RCR(Criminal) 67

Read judgment
High Courts24 Jan 1989

B.C.S. Kartar Chit Fund and Finance Co. P. Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1989) 179 ITR 137

Read judgment
High Courts24 Jan 1989

Commissioner of Income Tax Vs Brij Bhushan Lal Suresh Kumar

Punjab And Haryana At Chandigarh · (1989) 179 ITR 83

Income Tax Act, 1961 — Section 184(7), 186(1)
Read judgment
High Courts24 Jan 1989

Commissioner of Income Tax Vs S.L. Chopra

Punjab And Haryana At Chandigarh · (1989) 179 ITR 65

Income Tax Act, 1961 — Section 154, 155, 215, 215(3), 217
Read judgment
High Courts24 Jan 1989Allowed

Balwant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1990) 97 PLR 422

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115Land Acquisition Act, 1894 — Section 18
Read judgment
High Courts24 Jan 1989

Commissioner of Income Tax Vs Amin Chand Vir Chand

Punjab And Haryana At Chandigarh · (1989) 179 ITR 51

Income Tax Act, 1961 — Section 144B, 263
Read judgment
High Courts24 Jan 1989Dismissed

Krishna Wanti and others Vs Todar Mal and others

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Rent) 377

Read judgment
High Courts24 Jan 1989Allowed

State of Punjab Vs B.R. BAJAJ

Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 287 : (1989) 2 RCR(Rent) 344

Penal Code, 1860 (IPC) — Section 341, 342
Read judgment
High Courts24 Jan 1989Dismissed

Gurditta Vs Balkar Singh and another

Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0002

Read judgment
Previous1…3,8293,8303,8313,8323,833…4,611Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions