High Courts16 Jan 1989
Commissioner of Income Tax Vs Krishna Tent House
Punjab And Haryana At Chandigarh · (1989) 179 ITR 161
Income Tax Act, 1961 — Section 11, 11(1), 147, 2(15)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,834 of 4,611
High Courts16 Jan 1989
Commissioner of Income Tax Vs Gobind Ram Vishan Dass
Punjab And Haryana At Chandigarh · (1989) 79 CTR 233 : (1989) 178 ITR 682
Income Tax Act, 1961 — Section 184
High Courts13 Jan 1989
Kuldip Singh Vs State of Punjab and anr
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 639 : (1989) 1 RCR(Criminal) 623
High Courts12 Jan 1989Allowed
Nanak Chand and Another Vs Nand Kumar
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0095
Court Fees Act, 1870 — Article 1, 7
High Courts12 Jan 1989
Gurpal Singh Vs Raj Kumar Singla and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 214
High Courts12 Jan 1989Dismissed
State of Punjab and Others Vs Mehanga Ram and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 221 : (1990) 97 PLR 231
Constitution of India, 1950 — Article 162, 226
High Courts12 Jan 1989Allowed
V.S.R.K. Parma Hansa Vs Indian Oil Corporation and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0073
High Courts12 Jan 1989
Harbhajan Singh Vs Financial Commissioner (Taxation) Punjab and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 237 : (1990) 1 ILR (P&H) 315 : (1989) 95 PLR 358
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24, 25, 33, 5
High Courts12 Jan 1989
Harinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 304
High Courts10 Jan 1989
Commissioner of Income Tax Vs National Spinning and Weaving Mills
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 118 : (1989) 180 ITR 178
Income Tax Act, 1961 — Section 184, 256
High Courts10 Jan 1989
Commissioner of Income Tax Vs Mool Chand Behari Lal
Punjab And Haryana At Chandigarh · (1989) 178 ITR 665
Income Tax Act, 1961 — Section 271(1), 274, 275
High Courts10 Jan 1989
Joginder Paul Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0016
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts10 Jan 1989
Commissioner of Income Tax Vs National Spg. and Wvg. Mills
Punjab And Haryana At Chandigarh · (1989) 46 TAXMAN 170
High Courts10 Jan 1989
Harbhagwan and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 205
Income Tax Act, 1961 — Section 171
High Courts09 Jan 1989Dismissed
Manohar Singh Sarhadi Vs Ramji Dass and Another
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 272
High Courts09 Jan 1989
Commissioner of Income Tax Vs Fazilka Dabwali Transport Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 178 ITR 656
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jan 1989
Hemco Industries Private Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 200
Income Tax Act, 1961 — Section 40
High Courts09 Jan 1989Dismissed
Manohar Singh Sarhadi Vs Ramji Dass and another
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 272 : (1989) 2 RCR(Rent) 147 : (1990) 1 RCR(Rent) 227
High Courts06 Jan 1989Dismissed
Union of India (UOI) and Others Vs Shibboo Mal and Sons, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 205
Arbitration Act, 1940 — Section 14, 17, 30, 33, 39Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 4
High Courts06 Jan 1989
Walaiti Ram Vs Dharam Singh and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 582 : (1989) 2 RRR 425