High Courts21 Dec 1988Allowed
Sarup Chand Jindal Vs Kali Charan Wadhwa
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0019
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,836 of 4,611
High Courts21 Dec 1988Dismissed
M/s Bawa Nihal Singh Gurmeet Singh and another Vs Punjab Tractors Limited and another
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0016
High Courts21 Dec 1988Dismissed
Vijay Singh Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (1989) CivCC 398 : (1989) 1 RCR(Rent) 704
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Dec 1988Allowed
Smt. Sita Bai Vs Jagat Singh of Rohtak
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0077
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts20 Dec 1988
M/s Machwell Industries and others Vs M/s Continental Auto Ancillary Ltd.
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0074
High Courts20 Dec 1988
Swaran Singh Vs Lath Singh and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 306 : (1989) 1 ILR (P&H) 493 : (1989) 96 PLR 274
Limitation Act, 1963 — Section 12
High Courts20 Dec 1988Allowed
The State of Punjab Vs M/s K. Pharmaceuticals Works, Railway Road, Jind
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0018
Arbitration Act, 1940 — Section 28
High Courts19 Dec 1988
Batra Films (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 134
Income Tax Act, 1961 — Section 28, 56, 71
High Courts19 Dec 1988Allowed
S.C. Girotra Vs United Commercial Bank (U.C.O. Bank) and others
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0048
Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 1988
Gursewak Singh Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1989) PLJ 123 : (1989) 1 RRR 352
High Courts19 Dec 1988
Tarlok Singh Vs Gurmit Singh and others
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts17 Dec 1988Allowed
Surjit Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 691
High Courts17 Dec 1988Dismissed
Dr. Nirmal Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 210
Constitution of India, 1950 — Article 16(2)
High Courts17 Dec 1988
Amarjeet Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 91
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 24Urban Areas Act, 1975 — Section 3, 7, 9
High Courts17 Dec 1988Dismissed
Surjit Singh and Another Vs Santosh Kumari and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 313 : (1989) ACJ 466 : (1990) 68 CompCas 371 : (1990) 1 ILR (P&H) 97
Motor Vehicles Act, 1939 — Section 110A, 95, 95(1)
High Courts17 Dec 1988
Jaswant Rai Vs Land Acquisition Collector, Punjab Urban Land Development, Mohali and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 261 : (1989) 2 ILR (P&H) 64
Land Acquisition Act, 1894 — Section 12, 12(2), 18(2), 23, 23(1A)(2)
High Courts17 Dec 1988Dismissed
M/s Mohali Forge, Sasnagar (Mohali) Vs State Bank of India
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0021
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts17 Dec 1988Allowed
Gopal Singh Vs Land Acquisition Collector and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 246
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 23ALand Acquisition Act, 1894 — Section 18, 20, 21, 6
High Courts16 Dec 1988Allowed
Rallia Ram Munshi Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 44 TAXMAN 416
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Dec 1988Allowed
Satbachan Singh Lochab Vs The Chief Commissioner, Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0049
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A