High Courts06 Jan 1989Dismissed
Sant Lal and others Vs M/s. Kanshi Ram Dewat Ram and another
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0020
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,835 of 4,611
High Courts05 Jan 1989
Smt. Kamla Devi and Others Vs Mehma Singh
Punjab And Haryana At Chandigarh · (1989) CriLJ 1866 : (1989) 2 ILR (P&H) 304
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 145
High Courts05 Jan 1989Allowed
Dhanna Singh and Another Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (1990) ACJ 328
High Courts05 Jan 1989
Commissioner of Income Tax Vs Kalra Medical Store
Punjab And Haryana At Chandigarh · (1989) 178 ITR 541
Income Tax Act, 1961 — Section 144B, 256
High Courts05 Jan 1989
Mewa Singh, Sarpanch, Gram Panchayat, Chhatar Block, Uchana Vs Secretary, Development and Panchayat Dept., Government of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 23
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Gram Panchayat Act, 1952 — Section 105
High Courts05 Jan 1989
Sadhu Ram, Ex-Sarpanch Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 518 : (1989) PLJ 169 : (1989) 1 RRR 402
High Courts05 Jan 1989
Sham Lal Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 575
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts03 Jan 1989Allowed
Darbara Singh and others Vs Haryana State and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0081
Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts03 Jan 1989
Baldev Singh and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) PLJ 168 : (1990) 1 RRR 474
High Courts03 Jan 1989
Dev Dutt Kaushik and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) PLJ 318 : (1989) 2 RRR 378
High Courts03 Jan 1989Allowed
Bhagwant Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0018
High Courts03 Jan 1989Allowed
Punjab State Electricity Board Vs M/S Him Papers and Packages Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 01 P&H CK 0004
Arbitration Act, 1940 — Section 8(2)
High Courts01 Jan 1989Allowed
Jasbir Singh and Others Vs Punjab University, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 107 : (1989) 1 ILR (P&H) 9
Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 31
High Courts25 Dec 1988
Arun Kumar Vs Kamlesh Kumari -
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 233
High Courts23 Dec 1988
A.G.Bhagwat Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) CrLJ 214 : (1988) 1 RCR(Criminal) 591
High Courts22 Dec 1988Dismissed
Gian Singh Gandhi Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Rent) 61
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts22 Dec 1988Allowed
Joginder Lal Munjal and another Vs Ram Sarup Gupta
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 507
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts21 Dec 1988
O.P.Mahajan, Labour Inspector Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 585
High Courts21 Dec 1988
Jagir Singh Vs Piara Singh and anr.
Punjab And Haryana At Chandigarh · (1989) PLJ 340 : (1989) 2 RRR 448
High Courts21 Dec 1988Dismissed
Sant Singh Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 617
Penal Code, 1860 (IPC) — Section 323, 324