High Courts14 Jul 1989
Mohan Singh alias Munshi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 434
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,804 of 4,611
High Courts14 Jul 1989
Vijay Singh Vs Haryana Roadways and another
Punjab And Haryana At Chandigarh · (1990) ACJ 18 : AIR 1990 P&H 334
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts14 Jul 1989
Khushia Ram Vs Financial Commissioner, Revenue and Secretary (Rehabilitation) Department, Haryana and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 619 : (1990) 1 RRR 200 : (1989) 2 RRR 458
High Courts14 Jul 1989Dismissed
Kanhyia Lal and Others Vs Nathu and Others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Jul 1989
Parkash Kaur and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1990) 2 ACC 374
High Courts14 Jul 1989
Vijay Singh Vs Haryana Roadways and Another
Punjab And Haryana At Chandigarh · (1989) 2 ACC 456 : (1991) 1 ILR (P&H) 474 : (1989) 96 PLR 321
High Courts14 Jul 1989Dismissed
Kanhyia Lal and another Vs Nathu and others
Punjab And Haryana At Chandigarh · (1990) CivCC 47 : (1990) 1 RCR(Rent) 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jul 1989Allowed
Punjab State Electricity Board, Patiala and another Vs Ashok Kumar Sehgal and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 117 : (1989) 2 ILR (P&H) 431 : (1991) 2 LLJ 165
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 136, 136(1), 14, 141, 142Electricity (Supply) Act, 1948 — Section 3
High Courts13 Jul 1989
Banarsi Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 418
High Courts13 Jul 1989
Hoshiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 286 : (1989) 2 RCR(Criminal) 488
High Courts13 Jul 1989
Ram Phal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 361 : (1989) 2 RCR(Criminal) 512
High Courts13 Jul 1989
Roop Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 504
High Courts13 Jul 1989
Joginder Singh Rajput and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 296 : (1990) 97 PLR 465
Constitution of India, 1950 — Article 226
High Courts12 Jul 1989Dismissed
Sohan Lal and another Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 363 : (1990) 1 RCR(Rent) 387
High Courts12 Jul 1989
Banarsi Dass Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1990) PLJ 305 : (1991) 1 RRR 278
High Courts12 Jul 1989
Kehar Singh Vs Piara Singh and Another
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 411 : (1990) 97 PLR 29
Civil Procedure Code, 1908 (CPC) — Section 115, 153A
High Courts12 Jul 1989
Moti Mahal Hotel (P) Ltd. Vs Oriental Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (1990) 1 ACC 542
High Courts12 Jul 1989
Usha Soni and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 407 : (1989) ACJ 1035 : (1989) 96 PLR 541
High Courts12 Jul 1989Allowed
Santokh Singh Vs Parminder Singh and another
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0003
High Courts11 Jul 1989
Saudagar Singh Vs Executive Officer, Municipal Committee, Tappa, Sangrur and another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 303 : (1989) 96 PLR 693