High Courts26 Jul 1989Dismissed
Head Constable Amarjit Singh Vs Deputy Inspector General of Police Patiala and Others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0081
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,802 of 4,611
High Courts26 Jul 1989
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 475 : (1989) 2 RCR(Criminal) 502
High Courts26 Jul 1989
Tejinder Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 95 : (1990) 2 ILR (P&H) 184
Aircraft Act, 1934 — Section 5, 6, 6(1), 7, 8Aircraft Rules, 1937 — Rule 38, 39Constitution of India, 1950 — Article 14
High Courts26 Jul 1989Allowed
Krishan Avtar Gupta Vs Chameli Devi
Punjab And Haryana At Chandigarh · (1990) 97 PLR 161 : (1990) 1 RCR(Rent) 56
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts26 Jul 1989Allowed
Jatinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 97 PLR 107
Land Acquisition Act, 1894 — Section 23
High Courts25 Jul 1989
Atma Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 162
High Courts25 Jul 1989Dismissed
Babu Ram Vs Ghasita Ram
Punjab And Haryana At Chandigarh · (1990) 97 PLR 456
High Courts25 Jul 1989
Om Parkash Vs Surinder Kumar and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 97 : (1989) 96 PLR 655 : (1989) 2 RCR(Rent) 456
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Jul 1989
Dharmavir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 358
High Courts25 Jul 1989Allowed
Chander Bhan Arora and Others Vs Vice-Chancellor Panjab University
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 260
Constitution of India, 1950 — Article 14, 16, 226, 227, 37
High Courts24 Jul 1989
Gangan Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 312
High Courts24 Jul 1989Allowed
Gram Panchayat Village Jawhri and another Vs Harnarain and others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0015
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18
High Courts23 Jul 1989
Gobind Ram Vs Kora Ram and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 137 : (1990) 1 RRR 291
High Courts21 Jul 1989Allowed
Hardev Singh Vs Harcharan Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 435
Registration Act, 1908 — Section 17
High Courts21 Jul 1989Allowed
Basant Lal and Others Vs Ramji Dass (deceased) through L.R.'s and Others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0016
Registration Act, 1908 — Section 17, 49
High Courts21 Jul 1989
Sunder Mohan Mathur Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1991) 1 ACC 355
High Courts20 Jul 1989
Oswal Agro Furane Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1989) 25 ECR 17
High Courts20 Jul 1989Allowed
Ajat Kumar and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0087
Constitution of India, 1950 — Article 226, 227
High Courts20 Jul 1989
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 491 : (1989) 2 RCR(Criminal) 466
High Courts20 Jul 1989
Kamrudeen Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 9