High Courts20 Jul 1989Allowed
Shashi Bala Vs Punjabi University and Others
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 362 : (1990) 97 PLR 246
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,803 of 4,611
High Courts20 Jul 1989Allowed
Baldev Singh Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1989) 59 FLR 670 : (1991) 2 LLJ 534
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Jul 1989Dismissed
Hari Om Vs Shri Gurbux Singh
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 483
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)
High Courts19 Jul 1989Dismissed
Rajinder Singh Vs Prem Chand
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0097
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts19 Jul 1989
New India Assurance Co. Ltd., Chandigarh Vs Kashmiri Lal and others
Punjab And Haryana At Chandigarh · (1990) ACJ 78 : AIR 1990 P&H 98
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1939 — Section 110B
High Courts19 Jul 1989
New Suraj Financiers and Chit Fund Co. (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 77 CTR 182 : (1990) 181 ITR 44
High Courts19 Jul 1989Allowed
Ram Chander and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 111
Constitution of India, 1950 — Article 226
High Courts19 Jul 1989
New India Assurance Co. Ltd. Vs Kashmiri Lal and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 454 : (1990) 2 ILR (P&H) 20 : (1989) 96 PLR 461
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts19 Jul 1989Dismissed
Smt. Kamla devi Vs Shri T.L. Jasra and others
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 339
High Courts18 Jul 1989Allowed
Sh. Vidya Sagar and others Vs Reserve Bank of India and others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0093
High Courts18 Jul 1989
Bal Erectors Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 180 ITR 625
Income Tax Act, 1961 — Section 144B, 251(1)
High Courts18 Jul 1989
Inder Lal Khanna Vs Krishan Lal Malhotra and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 149 : (1989) 2 RCR(Rent) 437
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, 100 , 101Easements Act, 1882 — Section 60
High Courts18 Jul 1989Allowed
Urmila and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 324 : (1989) 96 PLR 475
High Courts18 Jul 1989Dismissed
Sohan Lal Kataria Vs Ram Lal Dua
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 337 : (1990) 1 RCR(Rent) 232
High Courts17 Jul 1989Allowed
Raghunath Chander Sharma Vs Harmesh Kumar
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 302
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts17 Jul 1989Dismissed
Narinder Kumar and others Vs The State of Haryana Co-operative Department and another
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0089
High Courts17 Jul 1989Allowed
Chaman Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 307
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Jul 1989
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 769 : (1989) 2 AICLR 406 : (1989) 2 RCR(Criminal) 421
High Courts14 Jul 1989
Ashok Verma Vs Chandigarh Administration and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 407
High Courts14 Jul 1989
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 347 : (1989) 2 RCR(Criminal) 482