COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,801 of 4,611

High Courts31 Jul 1989Dismissed

Ram Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 471 : (1990) 98 PLR 165 : (1990) 3 RCR(Criminal) 15 : (1989) 2 RCR(Criminal) 611

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 408, 420

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High Courts28 Jul 1989Allowed

Brigadier (Retd.) Harbans Singh Sekhon Vs Union Territory of Chandigarh

Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0102

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High Courts28 Jul 1989Dismissed

Ravinder Pal Singh Vs Indian Oil Corporation Ltd. and others

Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0101

Constitution of India, 1950 — Article 226

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High Courts28 Jul 1989

Jagdev Singh Vs Lamuel Singh

Punjab And Haryana At Chandigarh · (1990) CivCC 335 : (1990) 2 ILR (P&H) 22 : (1989) 96 PLR 429 : (1989) 2 RCR(Rent) 469 : (1989) 2 RCR(Rent) 380

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts28 Jul 1989

Lakhbir Singh and Others Vs Smt. Rekha Devi and Others

Punjab And Haryana At Chandigarh · (1990) 1 ACC 618 : (1990) ACJ 590 : (1990) 97 PLR 66

Motor Vehicles Act, 1939 — Section 110A

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High Courts28 Jul 1989Dismissed

Municipal Committee Vs Labour Court and Another

Punjab And Haryana At Chandigarh · (1995) 3 LLJ 36

Industrial Disputes Act, 1947 — Section 10, 12, 33C(2)

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High Courts28 Jul 1989

Gulshan Kumar and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 74

Constitution of India, 1950 — Article 19(1), 226, 227Punjab Pharmacy Act, 1948 — Section 11, 14, 30, 30(2), 31

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High Courts28 Jul 1989

Kali Ram Vs Harkishan and others

Punjab And Haryana At Chandigarh · (1989) PLJ 590 : (1989) 2 RRR 421

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High Courts28 Jul 1989

Baldev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 457

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High Courts28 Jul 1989

Hola Ram Vs Kewal Krishan and others

Punjab And Haryana At Chandigarh · AIR 1990 P&H 156 : (1990) 2 ILR (P&H) 188

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Jul 1989Allowed

Balbir Singh and another Vs Chuhar Singh and others

Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0013

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High Courts27 Jul 1989Dismissed

Jagir Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0104

Land Acquisition Act, 1894 — Section 4

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High Courts27 Jul 1989

Excise and Taxation Commissioner Vs Mehar Singh Prem Singh

Punjab And Haryana At Chandigarh · (1990) 97 PLR 127

Haryana General Sales Tax Act, 1973 — Section 39

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High Courts27 Jul 1989

S.S. Sodhi Vs Wing Commander Narinder Pal Singh (Retired)

Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0077

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A

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High Courts27 Jul 1989

Bikramjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 485 : (1989) 2 RCR(Criminal) 471

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High Courts27 Jul 1989

Sarwan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) PLJ 736 : (1989) 2 RRR 264

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High Courts27 Jul 1989

J.C.Goel, Sub-Divisional Officer Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 355 : (1989) 2 PLR 655 : (1989) 2 RCR(Criminal) 467

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High Courts27 Jul 1989

Prem Kumar Khattar Vs Har Bhagwan

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 857 : (1989) 2 RCR(Criminal) 423

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High Courts27 Jul 1989

Hardev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 526 : (1989) 2 RCR(Criminal) 420

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High Courts27 Jul 1989

Gram Sabha/Gram Panchayat, Kalaundhi Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (1990) 2 LJR 434 : (1989) 2 RCR(Criminal) 511 : (1989) 2 RRR 345

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