High Courts03 Aug 1989
Santosh Kumar Vs Darshani
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 520 : (1989) PLJ 722 : (1989) 2 RRR 576
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,800 of 4,611
High Courts02 Aug 1989
Sarwan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 381 : (1989) 2 RCR(Criminal) 469
High Courts02 Aug 1989
Sewa Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 473 : (1989) 2 RCR(Criminal) 470
High Courts02 Aug 1989
Bhagat Ram Vs Swaran Chand
Punjab And Haryana At Chandigarh · (1990) PLJ 470 : (1991) 1 RRR 197
High Courts02 Aug 1989
Lilu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 25
High Courts02 Aug 1989Allowed
Chahal Engineering and Construction Co. P. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0061
High Courts02 Aug 1989
Sat Pal and Co. Vs Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (1990) 86 CTR 13 : (1991) 1 ILR (P&H) 148 : (1990) 185 ITR 375
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Section 2, 2(24), 206C, 206C(1), 206C(4)
High Courts02 Aug 1989
State of Haryana Vs Janki Dass and Co.
Punjab And Haryana At Chandigarh · (1990) 79 STC 1
Central Sales Tax Act, 1956 — Section 2Punjab General Sales Tax Act, 1948 — Section 2
High Courts01 Aug 1989
Balwant Rai and anr. Vs Improvement Trust, Jind and anr.
Punjab And Haryana At Chandigarh · (1990) PLJ 240 : (1990) 2 RRR 294
High Courts01 Aug 1989
Gurmeet Singh alias Neela Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 203
High Courts01 Aug 1989
Gram Panchayat, Majri Vs Joint Director Panchayats, Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 604 : (1989) 2 RRR 346
High Courts01 Aug 1989Dismissed
Raunak Ram and Others Vs Pishori Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 38 : (1989) 2 RCR(Rent) 596
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 15(5)
High Courts01 Aug 1989Dismissed
Gurtej Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 418 : (1990) 97 PLR 294
Constitution of India, 1950 — Article 136, 14, 15, 16, 19Representation of the People Act, 1951 — Section 29(A), 29A(7), 8(1)
High Courts31 Jul 1989Dismissed
Aroor Chand Vs Arora Textile Shuttle Works and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 222 : (1990) 1 RCR(Rent) 385
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts31 Jul 1989
Punjab State Civil Supplies Corporation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 181 ITR 65
Income Tax Act, 1961 — Section 37
High Courts31 Jul 1989Dismissed
Gokal Chand Taneja Vs Lakshmi Bai and Another
Punjab And Haryana At Chandigarh · (1990) 1 DMC 360 : (1989) 2 RCR(Criminal) 520
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts31 Jul 1989
Ram Lata Vs Dalbir Singh
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 948 : (1990) 3 RCR(Criminal) 523 : (1990) 1 RCR(Criminal) 3
High Courts31 Jul 1989
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 583 : (1989) 2 AICLR 389 : (1989) 2 RCR(Criminal) 529 : (1989) 2 RCR(Criminal) 557
High Courts31 Jul 1989
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 501
High Courts31 Jul 1989Dismissed
Sital Singh alias Sital Dass Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1990) 1 DMC 194
Criminal Procedure Code, 1973 (CrPC) — Section 125