High Courts09 Aug 1989
Hari Kishan Dass Vs Narsi Das and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 206 : (1990) 1 RCR(Rent) 60
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,798 of 4,611
High Courts09 Aug 1989
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 9 : (1990) 1 RCR(Criminal) 345
High Courts09 Aug 1989
Charanjit Singh Vs Inspector Gurdev Singh
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 435 : (1989) 2 RCR(Criminal) 536
High Courts09 Aug 1989Allowed
Kanti Devi Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1990) 1 DMC 35
Hindu Marriage Act, 1955 — Section 13
High Courts08 Aug 1989
Saraswati and Others Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 218 : (1989) 96 PLR 604
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, Order 22 Rule 4 , Order 22 Rule 4(1)
High Courts08 Aug 1989
Amrik Singh and anr. Vs Haryana State
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 376
High Courts08 Aug 1989
Amrik Singh Vs Haryana State
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 376 : (1989) 2 RCR(Criminal) 477 : (1990) 1 RCR(Criminal) 142
High Courts08 Aug 1989
Wazir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 468
High Courts08 Aug 1989
Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 509 : (1990) 1 RCR(Criminal) 151 : (1990) 1 RCR(Criminal) 251
High Courts08 Aug 1989
Sham Sunder Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 121
High Courts08 Aug 1989
Sardara Singh Vs Mohan Lal and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 254 : (1990) 97 PLR 391
Arbitration Act, 1940 — Section 17, 2(C)Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 52, 53A
High Courts08 Aug 1989
Roshan Lal Vs Kishan Lal and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 216 : (1990) 3 RCR(Criminal) 592
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59Criminal Procedure Code, 1973 (CrPC) — Section 421Payment of Wages Act, 1936 — Section 8.15(5)
High Courts08 Aug 1989
M/s. Mani ram Badri Parsad, Commission Agent Mandi Dabwali Vs M/s. Lachhman Dass Sri Kishan and another
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Section 35(B)
High Courts08 Aug 1989Allowed
Saraswati and others Vs Hazari Lal and others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 218 : (1989) 96 PLR 604
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, Order 22 Rule 4
High Courts07 Aug 1989Allowed
S. Sikander Singh Vs S.A. Builders Pvt. Ltd. and another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 192 : (1989) 96 PLR 585
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts07 Aug 1989Dismissed
Smt. Anita Jerath and another Vs Mrs. Pushpawati Jerath and another
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0183
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts07 Aug 1989Allowed
Ashwani Kumar Vs Gopal Krishan
Punjab And Haryana At Chandigarh · (1990) CivCC 357
High Courts07 Aug 1989Dismissed
Ravi Suri Vs Huf Pokhar Dass Chachra and Sons and others
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 479
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Aug 1989
Anita Tangri and another Vs Punjabi University, Patiala and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 71
High Courts07 Aug 1989
Mohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 508 : (1990) 1 RCR(Criminal) 317 : (1990) 1 RCR(Criminal) 149