High Courts18 Aug 1989Allowed
Manjit Kaur and Others Vs Pepsu Road Trans. Corpn. and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,796 of 4,611
High Courts18 Aug 1989
M/s Amrapali Boutique Pvt. Ltd. and Another Vs Saraswati Real Estate and Investment Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0034
High Courts18 Aug 1989
Chameli Devi and Another Vs Delhi Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 482 : (1989) 96 PLR 602
High Courts17 Aug 1989Allowed
Ramesh Chander Jain Vs Deputy Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 429 : (1990) 98 PLR 132
Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 1989
Lakha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 568
High Courts17 Aug 1989
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 859 : (1989) 2 RCR(Criminal) 595
High Courts17 Aug 1989
Ram Nath P.T.I.Teacher, Govt.Middle School Vs Raghunath Dass
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 497 : (1990) 1 RCR(Criminal) 107
High Courts17 Aug 1989Dismissed
Ram Singh Vs Sukh Ram
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0007
High Courts16 Aug 1989Allowed
Rajaram Corn Products (Punjab) Pvt. Ltd. Vs Collr. C. Ex. and Customs
Punjab And Haryana At Chandigarh · (1992) 43 ECR 574 : (1990) 45 ELT 544
Central Excise Rules, 1944 — Rule 173A, 173C, 173C(11)
High Courts16 Aug 1989
Anant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1990 P&H 68 : (1989) 96 PLR 647
Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21
High Courts16 Aug 1989
Parveen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 538 : (1990) 1 RCR(Criminal) 44
High Courts16 Aug 1989
Raj Kumar Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1990) 97 PLR 662
Land Acquisition Act, 1894 — Section 23Urban Land (Ceiling and Regulation) Act, 1976 — Section 11
High Courts13 Aug 1989Dismissed
Charno @ Charan Kaur Vs Bhagwan Singh
Punjab And Haryana At Chandigarh · (1990) 1 DMC 81
Guardians and Wards Act, 1890 — Section 39, 40
High Courts12 Aug 1989
Ram Sarup Vs Rameshwari and ors.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 506 : (1989) 2 CurLJ 693
High Courts11 Aug 1989
Ajmer Singh Vs Driver Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 631
High Courts11 Aug 1989
Smt. Harjinder Kaur Vs Smt. Shahni Devi
Punjab And Haryana At Chandigarh · (1991) 1 ACC 345
High Courts11 Aug 1989
Shakuntala Devi and Another Vs Delhi Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1990) ACJ 459 : (1989) 96 PLR 472
High Courts11 Aug 1989
Smt. Bhagwan kaur Vs State Bank of Patiala and another
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0160
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 10 Rule 4
High Courts11 Aug 1989
Jagdev Krishan Nanda and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 303 : (1990) 97 PLR 97
Constitution of India, 1950 — Article 14, 16, 226, 227, 309
High Courts11 Aug 1989Dismissed
The Morinda Co-Operative Sugar Mills Limited Vs Khem Singh and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 314 : (1989) 96 PLR 665