High Courts22 Aug 1989
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 665 : (1989) 2 RCR(Criminal) 564
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,795 of 4,611
High Courts22 Aug 1989
Mehta Group of Industries Bahadurgarh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 391
Central Sales Tax Act, 1956 — Section 3, 9Haryana General Sales Tax Act, 1973 — Section 42
High Courts21 Aug 1989
State of Punjab Vs Shri Radha Krishan
Punjab And Haryana At Chandigarh · (1990) 97 PLR 270
Land Acquisition Act, 1894 — Section 23
High Courts21 Aug 1989
Joginder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 267
High Courts21 Aug 1989
Sahab Khan and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 378 : (1990) 1 RCR(Criminal) 92
High Courts21 Aug 1989
Krishan Kumar Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 569 : (1990) 1 RCR(Criminal) 13
High Courts21 Aug 1989
Mir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 549
High Courts21 Aug 1989
Surjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 641 : (1990) PLJ 69 : (1990) 1 RRR 6
High Courts21 Aug 1989
Pritam Devi Prito Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) PLJ 293 : (1991) 1 RRR 191
High Courts21 Aug 1989
Shingara Singh @ Shari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 653 : (1990) 3 RCR(Criminal) 101
High Courts21 Aug 1989Allowed
Kawaljit Kaur Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (1990) 1 DMC 168
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 9
High Courts21 Aug 1989Dismissed
Ashok Kumar Vs Dharam Pal and others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0011
Arbitration Act, 1940 — Section 34
High Courts19 Aug 1989
Rajinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 481 : (1990) 1 RCR(Criminal) 227 : (1990) 1 RCR(Criminal) 141
High Courts19 Aug 1989
Gurmej Singh alias Wasakha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 588 : (1989) 2 RCR(Criminal) 692
High Courts18 Aug 1989
Manjit Kaur and Others Vs Pespu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 253
High Courts18 Aug 1989
Ram Sarup Vs Rameshwari and ors.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 506 : (1989) 2 CurLJ 693 : (1990) 1 RCR(Criminal) 140 : (1990) 1 RCR(Criminal) 248
High Courts18 Aug 1989
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 505 : (1990) 1 RCR(Criminal) 150 : (1990) 1 RCR(Criminal) 252
High Courts18 Aug 1989
State of Punjab Vs Tripta Rani and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 252 : (1990) 2 ILR (P&H) 223 : (1989) 96 PLR 685
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, Order 5 Rule 2, Order 9 Rule 7, 34, 79
High Courts18 Aug 1989
Jarnail Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 554 : (1990) 3 RCR(Criminal) 106
High Courts18 Aug 1989
Meja Singh Vs S.H.O., P.S.Sadar, Zira
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 524