High Courts31 Aug 1989Allowed
State of Punjab and Others Vs Khushal Singh and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 423
Constitution of India, 1950 — Article 299Land Acquisition Act, 1894 — Section 18, 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,793 of 4,611
High Courts31 Aug 1989Dismissed
Pritam Singh Jain Vs Jiwan Das
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Rent) 13
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts31 Aug 1989Dismissed
New India Assurance Co. Ltd. Vs Vijay Kumar and others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0021
Motor Vehicles Act, 1988 — Section 96
High Courts31 Aug 1989Allowed
Mangal Dass deceased by legal representatives Satya Devi and Others Vs S.S. Sandhu and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 579
Motor Vehicles Act, 1988 — Section 110A, 110A(1)Succession Act, 1925 — Section 306
High Courts31 Aug 1989Dismissed
The New India Assurance Company Ltd. Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Motor Vehicles Act, 1939 — Section 96
High Courts31 Aug 1989Dismissed
Lakhinder Singh Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1990) 97 PLR 280
Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
High Courts31 Aug 1989
Ganga Parshad Vs Shri Ram Singh and another
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0012
High Courts31 Aug 1989Dismissed
Baldev Raj Vs Dharmo Rani and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 601 : (1989) 96 PLR 482
Motor Vehicles Act, 1988 — Section 110A
High Courts31 Aug 1989
Gulab Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 627
High Courts31 Aug 1989
Chander Bhan Vs Rajbir Singh and Others
Punjab And Haryana At Chandigarh · (1991) 1 ACC 501
High Courts30 Aug 1989
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 512 : (1989) 2 RCR(Criminal) 679
High Courts30 Aug 1989
Baldev Singh Dhanju and others Vs Chandigarh Housing Board, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1990 P&H 41 : (1991) 1 ILR (P&H) 7
Constitution of India, 1950 — Article 12, 14, 226, 32Contract Act, 1872 — Section 19A
High Courts30 Aug 1989
Inder Mohan Pal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 550 : (1990) 3 RCR(Criminal) 116
High Courts30 Aug 1989Dismissed
Harinder Singh Vs Sikh Gurdwara Judicial Commission and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 512
Constitution of India, 1950 — Article 227Sikh Gurdwaras Act, 1925 — Section 43, 60, 62
High Courts29 Aug 1989
Punjab State Vs Kamla Devi (Died) and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 75
Land Acquisition Act, 1894 — Section 23, 4
High Courts29 Aug 1989Dismissed
Krishan Gopal Vs Babu Ram and another
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0025
High Courts29 Aug 1989Allowed
Jai Singh Vs Shri Guru Granth Sahib, Chhoti and Lambi Dhab and others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0023
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Aug 1989Dismissed
M/s. Nand Lal Chiranji Lal Karyana Merchants Chandni Chowk Bazar, Sirsa Vs Smt. Krishna Devi
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Rent) 68 : (1990) 1 RCR(Rent) 31
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1989
K.G. Walia and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 347
Constitution of India, 1950 — Article 309Punjab Civil Services Rules — Rule 2.44, 6.19CPunjab Reorganisation Act, 1966 — Section 82(6)
High Courts28 Aug 1989
M/s. Mahavir Spinning Mills Ltd., Hoshiarpur Vs M/s. Utility Engineers (India) Pvt. Ltd., New Delhi
Punjab And Haryana At Chandigarh · AIR 1990 P&H 31 : (1990) 2 ILR (P&H) 114
Arbitration Act, 1940 — Section 20, 20(5), 39Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17