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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,794 of 4,611

High Courts28 Aug 1989

Vijay Kumar Bhambari Vs Ram Nath Bajaj

Punjab And Haryana At Chandigarh · AIR 1990 P&H 208 : (1990) 1 RCR(Rent) 634

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 8Banking Regulation Act, 1949 — Section 52Constitution of India, 1950 — Article 12, 309, 311
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High Courts28 Aug 1989

State of Haryana Vs Rohtas Industries

Punjab And Haryana At Chandigarh · (1990) 97 PLR 194 : (1990) 79 STC 238

Haryana General Sales Tax Act, 1973 — Section 25(5)Haryana General Sales Tax Rules, 1975 — Rule 17, 2, 62
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High Courts23 Aug 1989

Sadhu Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 97 PLR 46 : (1990) 1 RCR(Criminal) 259

Constitution of India, 1950 — Article 23Criminal Procedure Code, 1973 (CrPC) — Section 300, 300Prevention of Food Adulteration Act, 1954 — Section 13, 16(1)
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High Courts23 Aug 1989

Sarwan Kumar Vs Shyam Mangla

Punjab And Haryana At Chandigarh · (1990) 97 PLR 152 : (1990) 1 RCR(Rent) 72

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
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