High Courts11 Aug 1989
Rajwant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 383 : (1989) 2 CurLJ 442 : (1990) 1 RCR(Criminal) 540
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,797 of 4,611
High Courts11 Aug 1989
Davinder Kaur and ors. Vs Inder Singh and ors.
Punjab And Haryana At Chandigarh · (1990) 1 PLR 263 : (1990) 1 RCR(Criminal) 130
High Courts11 Aug 1989
Mastan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 620 : (1990) 3 RCR(Criminal) 200
High Courts11 Aug 1989
United India Insurance Company Ltd. Vs Bhuran and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 437
High Courts11 Aug 1989Dismissed
Harjinder Kaur Vs Shahni Devi and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 845
High Courts11 Aug 1989Allowed
Dharam Singh and another Vs Addu Ram and others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 220 : (1989) 96 PLR 605
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Aug 1989Allowed
Ajmer Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 596
High Courts11 Aug 1989Dismissed
The Morinda Co-operative Sugar Mills Limited Morinda Vs Khem Singh and others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 314 : (1989) 96 PLR 665
Punjab Co-operative Societies Act, 1961 — Section 2(c)
High Courts11 Aug 1989Dismissed
Sheela Devi Vs Kailash Rani Alias Ram Ditti
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0003
Limitation Act, 1963 — Section 5
High Courts11 Aug 1989
Dharam Singh and Another Vs Addu Ram and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 220 : (1989) 96 PLR 605
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 Aug 1989
Hem Raj Bansal Vs State Bank of India
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0177
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts10 Aug 1989Dismissed
Prem Chand Vs Swaran Kaur
Punjab And Haryana At Chandigarh · (1990) 1 DMC 537 : (1990) 97 PLR 442
Hindu Marriage Act, 1955 — Section 13
High Courts10 Aug 1989
Gurdev Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 1 DMC 369 : (1989) 2 RCR(Criminal) 514
Criminal Procedure Code, 1973 (CrPC) — Section 125(2), 482
High Courts10 Aug 1989
Amrik Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 778 : (1990) 1 RCR(Criminal) 94
High Courts10 Aug 1989
Saroop Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 247
High Courts10 Aug 1989
Bhagwati Singh Vs Gopal Bhushan
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 986 : (1990) 1 CurLJ 95 : (1990) 1 RCR(Criminal) 522
High Courts10 Aug 1989
Takan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 480 : (1989) 2 CurLJ 704 : (1990) 1 RCR(Criminal) 144
High Courts10 Aug 1989Allowed
Hari Kishan and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1990) CriLJ 385 : (1990) 97 PLR 50 : (1990) 1 RCR(Criminal) 303
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts10 Aug 1989
Hakam Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 1 DMC 343 : (1990) 97 PLR 21 : (1989) 2 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 482Dowry Prohibition Act, 1961 — Section 2, 4, 6Penal Code, 1860 (IPC) — Section 306, 34, 406
High Courts10 Aug 1989
State of Punjab Vs Neera Trading Co.
Punjab And Haryana At Chandigarh · (1990) 78 STC 123
Punjab General Sales Tax Act, 1948 — Section 21(3)Punjab General Sales Tax Rules, 1949 — Rule 55