High Courts07 Aug 1989
Nathu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 516 : (1990) 1 RCR(Criminal) 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,799 of 4,611
High Courts07 Aug 1989
Kamalpur Gitalpur Ex-Servicemen Co-operative Tenants Farming Society Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 734 : (1989) 2 RCR(Criminal) 473
High Courts07 Aug 1989
Jugal Mahajan Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 573 : (1989) 2 RRR 539
High Courts07 Aug 1989
Kamla Devi and ors. Vs Mehma Singh
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 855 : (1989) CrLJ 1866 : (1989) 1 PLR 487 : (1990) 3 RCR(Criminal) 600 : (1989) 1 RCR(Criminal) 476
High Courts07 Aug 1989
Punjab State and Another Vs Onkar Nath and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 214 : (1990) ACJ 170 : (1989) 96 PLR 462
High Courts07 Aug 1989Allowed
Col. Ramesh Mehta and others Vs The Chandigarh Administation, Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0022
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 1989
S. Sikander Singh Vs S.A. Builders Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 192 : (1989) 96 PLR 585 : (1989) 2 RCR(Criminal) 599
Civil Procedure Code, 1908 (CPC) — Section 2, 55
High Courts04 Aug 1989Dismissed
Shri Tej Pal Kesri Vs Dr. Mohan Lal Sharma
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0182
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts04 Aug 1989
Kartar Singh Vs Amrik Singh and others
Punjab And Haryana At Chandigarh · (1989) 08 P&H CK 0175
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15
High Courts04 Aug 1989
Shivtej Singh Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 208 : (1990) ACJ 956 : (1990) 98 PLR 599
Motor Vehicles Act, 1939 — Section 110A
High Courts04 Aug 1989
Haryana Iron and Steel Rolling Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 77 STC 211
Central Sales Tax Act, 1956 — Section 3, 6A, 9
High Courts04 Aug 1989
Ram Mehar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 481
High Courts04 Aug 1989
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 647 : (1989) 2 CurLJ 697 : (1990) 1 RCR(Criminal) 249
High Courts04 Aug 1989
Zile Singh and others Vs Munshi and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 50 : (1989) 2 RCR(Rent) 614
Limitation Act, 1908 — Article 139Limitation Act, 1963 — Article 67Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts03 Aug 1989
State of Haryana Vs Frick India Ltd.
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 383 : (1990) 76 STC 148
Haryana General Sales Tax Act, 1973 — Section 39, 40
High Courts03 Aug 1989
Darshan Lal and others Vs Comrade Daya Singh and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 93 : (1990) 97 PLR 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27, 96
High Courts03 Aug 1989
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 533
High Courts03 Aug 1989
Tara Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 393 : (1989) 2 RCR(Criminal) 548
High Courts03 Aug 1989
Chander Singh Vs Shakuntla and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 580 : (1989) 2 RRR 360