High Courts11 Jul 1989Dismissed
Rewati and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0105
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,805 of 4,611
High Courts11 Jul 1989Dismissed
Dharminder Nath and others Vs Udham Singh Shopkeeper Machhi Bazar, Kapurthala
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0094
High Courts11 Jul 1989
Pepsu Road Transport Corporation Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 356 : (1990) ACJ 448 : (1989) 96 PLR 467
Motor Vehicles Act, 1939 — Section 92A
High Courts11 Jul 1989Allowed
Punjab State University Text Book Board Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 79 STC 216
Punjab General Sales Tax Act, 1948 — Section 12
High Courts11 Jul 1989Dismissed
National Insurance Co. Ltd. and Another Vs Subhash Kumari and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 251 : (1990) ACJ 588 : (1989) 96 PLR 512
High Courts11 Jul 1989
Kulwant Kaur and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 615
High Courts11 Jul 1989
Saudagar Singh Vs Executive Officer, Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 303 : (1989) 96 PLR 693
High Courts11 Jul 1989
Barinder Kaur Vs Ajit Inder Singh
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0017
High Courts11 Jul 1989Dismissed
Kartar Singh Yadav Vs Mahala Ram and others
Punjab And Haryana At Chandigarh · (1989) 07 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts11 Jul 1989
Smt. Chawli and Others Vs Madan Lal and Another
Punjab And Haryana At Chandigarh · (1991) 1 ACC 364
High Courts10 Jul 1989Allowed
Ranjit Kaur and Others Vs Jaipal Singh and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 781
Penal Code, 1860 (IPC) — Section 304A
High Courts10 Jul 1989
Arun Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 407
High Courts10 Jul 1989
Om Parkash Vs National Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 212
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Jun 1989Allowed
M/s. Sham Sunder and others Vs Assessing Authority, Hissar
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0034
Haryana General Sales Tax Act, 1973 — Section 40
High Courts22 Jun 1989Allowed
Bhagwant Singh and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 484
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34
High Courts20 Jun 1989Dismissed
Janak Raj Kapuria and Others Vs The State Of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 205 : (1989) 96 PLR 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14Punjab Civil Services Rules — Rule 5.51A
High Courts20 Jun 1989Dismissed
Janak Raj Kapuria and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 205 : (1989) 96 PLR 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jun 1989Allowed
Om Parkash Vs Darshan Lal and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 377 : (1989) 96 PLR 308 : (1989) 2 RCR(Rent) 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 47Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts20 Jun 1989Allowed
Om Pakash Vs Darshan Lal and another
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 377 : (1989) 96 PLR 308
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jun 1989
H.S. Gambhir and Another Vs Vam Dev Sharda and Others
Punjab And Haryana At Chandigarh · (1991) 1 ACC 162