High Courts05 Jun 1989Dismissed
Amar Singh Vs Lakhvir Singh and others
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,806 of 4,611
High Courts02 Jun 1989
Sh. Mohinder Singh Vs The Financial Commissioner (Taxation), Chandigarh
Punjab And Haryana At Chandigarh · AIR 1990 P&H 336 : (1990) 2 ILR (P&H) 432
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 9, 9APunjab Security of Land Tenures Rules, 1956 — Rule 15
High Courts02 Jun 1989
Dhiraj Sarwal and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 78
Constitution of India, 1950 — Article 226
High Courts02 Jun 1989
Padam Kant Sharma Vs Sh.S.C.Rohtagi
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 775 : (1989) 2 AICLR 239 : (1990) 1 RCR(Criminal) 97
High Courts02 Jun 1989
Gram Panchayat, village Salem Shah Vs Amru Ram
Punjab And Haryana At Chandigarh · (1990) 2 LJR 407 : (1989) PLJ 593 : (1989) 2 RCR(Rent) 538 : (1989) 2 RRR 382
High Courts02 Jun 1989
Padam Kant Sharma Vs S.C.Rohtagi
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 775 : (1989) 2 AICLR 239 : (1989) 2 RCR(Criminal) 145
High Courts02 Jun 1989
State of Haryana Vs Harikirpal
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0016
High Courts02 Jun 1989
Aneel Kaur Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · AIR 1990 P&H 343 : (1989) 2 RCR(Rent) 507 : (1989) 2 RCR(Rent) 191
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(2), 2, 21
High Courts02 Jun 1989Allowed
Punjab Ceramics Ltd. Vs Punjab State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (1990) 97 PLR 526
Companies Act, 1956 — Section 433, 434, 439
High Courts02 Jun 1989Dismissed
Pirthi Pal Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1990) 1 DMC 512
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts02 Jun 1989
Sukhdev Singh and Others Vs Ambala Bus Syndicate P. Ltd.
Punjab And Haryana At Chandigarh · (1989) 66 CompCas 531
Companies Act, 1956 — Section 397, 398
High Courts02 Jun 1989Dismissed
Lal Chand Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0006
Land Acquisition Act, 1894 — Section 4
High Courts02 Jun 1989Dismissed
Ashok Kumar and other Vs Gurcharan Singh and others
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 Jun 1989Dismissed
Parshadi Vs Gopi Chand and others
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0002
High Courts01 Jun 1989Dismissed
Neeru Bala and another Vs Smt. Pushpinder Alias Babli and another
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Jun 1989
COMMISSIONER OF Income Tax Vs JUSTICE P. C. JAIN.
Punjab And Haryana At Chandigarh · (1989) 79 CTR 50 : (1990) 1 ILR (P&H) 169 : (1989) 179 ITR 572
Income Tax Act, 1961 — Section 22, 23, 24
High Courts01 Jun 1989
Gurnam Singh Tehsildar 1st Grade, Amritsar Vs Kartar Singh and another
Punjab And Haryana At Chandigarh · (1989) 06 P&H CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 167
High Courts01 Jun 1989
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 313
High Courts01 Jun 1989
Nihal Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 767 : (1990) 1 RCR(Criminal) 95
High Courts01 Jun 1989
Mukhtiar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 20 : (1989) 2 RCR(Criminal) 167
Advocates Act, 1961 — Section 22, 24(1), 28(2), 49Advocates Rules, 1961 — Rule 49Civil Procedure Code, 1908 (CPC) — Section 2