High Courts29 May 1989
Radheysham Adopted Son of Late Shri Sita Ram Vs Smt. Shakuntla Devi and others
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 164
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,808 of 4,611
High Courts29 May 1989Dismissed
Dr. Mohan Lal Vs The Haryana State Electricity Board, and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 May 1989Dismissed
Ranjit Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) CriLJ 176 : (1989) 2 RCR(Criminal) 168 : (1989) 2 RCR(Criminal) 161
Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 5
High Courts26 May 1989
Northern India Iron and Steel Co. Ltd. Vs Haryana Ispat (P.) Ltd.
Punjab And Haryana At Chandigarh · (1990) 68 CompCas 42
Companies Act, 1956 — Section 433, 434
High Courts26 May 1989
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 668
High Courts26 May 1989
Chand Krishan Mehta and another Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 110 : (1990) 2 ILR (P&H) 285
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20, 24
High Courts26 May 1989
Jai Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 147
High Courts26 May 1989Allowed
Tara Chand and Another Vs Major Singh and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 537 : (1989) 96 PLR 320
High Courts26 May 1989
Tehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 458 : (1989) 2 RCR(Criminal) 181
High Courts26 May 1989
Ranjit Singh Vs Union Territory (Administration), Chandigarh
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0035
High Courts25 May 1989Allowed
Amar Jit Vs Sunder Lal
Punjab And Haryana At Chandigarh · (1990) 1 DMC 68
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 12, 13, 24
High Courts25 May 1989Allowed
Central Bank of India Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 626
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts25 May 1989
Dr. Naginder Singh Vs The Punjab University, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 157
Constitution of India, 1950 — Article 14, 19, 226Punjab University Act, 1947 — Section 10(3), 13, 13(1), 9
High Courts25 May 1989Allowed
Jagdish Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) CriLJ 1917 : (1990) 2 ILR (P&H) 95 : (1989) 96 PLR 427 : (1989) 2 RCR(Criminal) 440
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts25 May 1989Dismissed
Rani Vs Balbir Kaur and Others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0033
Succession Act, 1925 — Section 63
High Courts24 May 1989Dismissed
Kirpal Singh and Smt. Simar Kaur and Another Vs The Sutlej Land Finance Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 176
Companies Act, 1956 — Section 439
High Courts24 May 1989
Jasbir Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 83 : (1989) 2 CurLJ 91 : (1989) 2 RCR(Criminal) 178
High Courts24 May 1989Dismissed
Kirpal Singh and Another Vs Sutlej Land Finance Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1989) 66 CompCas 841 : (1990) 97 PLR 517
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts24 May 1989
Devinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 206
High Courts24 May 1989Allowed
Ram Singh Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35