High Courts24 May 1989Dismissed
Daulat Ram and others Vs The Sutlej Finance Pvt. Ltd., Sutlej Markt, G.T. Road, Jalandhar
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0013
Companies Act, 1956 — Section 433
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,809 of 4,611
High Courts24 May 1989Dismissed
Daulat Ram and Others Vs The Sutlej Finance Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 200
Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts24 May 1989
Tilk Raj Mahajan and Sons Vs Messrs International Leg Guard Works Jalandhar City
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 May 1989Dismissed
Dr. (Mrs.) Maninder Ahuja Vs Smt. Lila Devi
Punjab And Haryana At Chandigarh · (1989) CivCC 505 : (1989) 2 RCR(Rent) 153
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts24 May 1989
State of Haryana Vs M/s. Gopal Dass Manohar Lal, Rewari
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0002
Central Sales Tax Act, 1956 — Section 14(iii)
High Courts23 May 1989
O.C.M. (India) Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1989) 25 ECR 230 : (1989) 43 ELT 609
Central Excise Rules, 1944 — Rule 9Constitution of India, 1950 — Article 14, 19(1), 20, 226, 227Finance Act, 1982 — Section 51
High Courts23 May 1989Allowed
Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 LLJ 531
Constitution of India, 1950 — Article 311(2)Punjab Home Guards Rules, 1963 — Rule 18
High Courts23 May 1989
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 160
High Courts23 May 1989
Sham Sunder Vs Kailash Rani
Punjab And Haryana At Chandigarh · (1991) CCC 55 : (1991) CivCC 55 : (1990) 2 RCR(Criminal) 427
High Courts23 May 1989
Sher Singh (deceased) Rep. by L.Rs. and anr. Vs Prithi Singh and others
Punjab And Haryana At Chandigarh · (1989) PLJ 621 : (1989) 2 RRR 423
High Courts23 May 1989Allowed
Singh Ram Singh Vs Gig Raj
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0031
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 May 1989Allowed
Singh Ram Singh Vs Gig Raj and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 May 1989
Raj Karni and Another Vs Hakam Chand and Company and Another
Punjab And Haryana At Chandigarh · (1989) 2 ACC 387 : (1989) ACJ 895 : (1989) 96 PLR 114
High Courts22 May 1989
Pritam Singh Vs Union Territory Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 316 : (1989) 2 RCR(Criminal) 199
High Courts22 May 1989
Shreeyans Paper Mills Ltd. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 232 : (1990) 2 ILR (P&H) 249 : (1990) 98 PLR 615
Punjab Municipal Act, 1911 — Section 65, 66, 67, 68, 68
High Courts22 May 1989Allowed
Ganesh Dal, Oil and General Industries Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1992) 73 CompCas 537
High Courts22 May 1989
Janta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 220
High Courts22 May 1989Dismissed
Smt. Kalawati and another Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 115
High Courts22 May 1989
Ramesh Pal Vs Hans Raj Kapoor and another
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 473
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2
High Courts19 May 1989
Maya Devi and Others Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 360 : (1989) ACJ 1011 : (1989) 96 PLR 315
Penal Code, 1860 (IPC) — Section 304A