High Courts19 May 1989Dismissed
State Trading Corporation of India Ltd. Vs Punjab Tanneries Ltd.
Punjab And Haryana At Chandigarh · (1989) 66 CompCas 634 : (1990) 98 PLR 67
Companies Act, 1956 — Section 433, 434(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,810 of 4,611
High Courts19 May 1989
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 LJR 767 : (1989) 2 RCR(Criminal) 143
High Courts19 May 1989
Sumer Singh Vs Deputy Director, Panchayats, Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 516 : (1989) 2 RRR 91
High Courts19 May 1989Allowed
M/s. International Steel House, Madras and another Vs Vardhman Spinning and General Mills, Ltd., Ludhiana and others
Punjab And Haryana At Chandigarh · (1990) CivCC 303 : (1989) 2 RCR(Rent) 521
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts19 May 1989Dismissed
Jagdish Raj Sharma Vs Union of India and another
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0015
High Courts19 May 1989Allowed
Bir Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0010
Industrial Disputes Act, 1947 — Section 25P
High Courts19 May 1989Allowed
M/s. International Steel House Vs M/s. Vardhman Spinning and General Mills Ltd.
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts18 May 1989Allowed
Dr. Mrs. Parkash Kaur (Deceased) Vs Chandigarh Administration etc.
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0124
High Courts18 May 1989Dismissed
Kewal Chand Jain and another Vs Jiwan Kumar Kaushal
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 215
High Courts18 May 1989Dismissed
Shri Banarsi Lal Vs Shri Kishan Chand and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 439
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Court Fees Act, 1870 — Section 7
High Courts18 May 1989
Ganesh Factory Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1990) 1 ILR (P&H) 466 : (1989) 180 ITR 416
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts18 May 1989
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 155
High Courts18 May 1989
Om Parkash and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1989) PLJ 378 : (1989) 2 RRR 90
High Courts18 May 1989
Daljit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 339 : (1989) 2 RCR(Criminal) 158
High Courts18 May 1989
Karnail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 672
Land Acquisition Act, 1894 — Section 18, 23
High Courts18 May 1989Dismissed
Col. D.S. Sandhawalia Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 367
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 May 1989Allowed
Dr. (Mrs.) Parkash Kaur, PCMS Class-I Vs The Chandigarh Adminitration and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0023
High Courts18 May 1989Allowed
Ranjit Singh Vs The Presiding Officer, College Tribunal, Punjab Chandigarh and others
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0005
Punjab Affiliated Colleges (Security of Service of Employees) Act, 1974 — Section 4(4)
High Courts17 May 1989
Mange Ram Vs Gurdial Singh Alias Gurdial Chand
Punjab And Haryana At Chandigarh · (1989) 05 P&H CK 0123
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts17 May 1989
Tara Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 241