High Courts19 Jan 1990Dismissed
Chand Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 613
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,771 of 4,611
High Courts19 Jan 1990
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 383 : (1990) 2 CurLJ 107 : (1990) 1 RCR(Criminal) 481
High Courts19 Jan 1990
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 578
High Courts19 Jan 1990
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 689
High Courts19 Jan 1990
Manjit Singh and ors. Vs Karam Singh
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 482
High Courts19 Jan 1990Dismissed
Narinder Kumar Sharma Vs Chander Prabha
Punjab And Haryana At Chandigarh · (1993) 2 DMC 476
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1990Allowed
O.P. Gauba Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 661
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts19 Jan 1990
Narinder Singh Oberoi & anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 665
High Courts19 Jan 1990
Ishwar Dayal Vs Atma Ram
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0006
High Courts19 Jan 1990Dismissed
Smt. Satya Dhir and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 39
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6, 9, 9(3)
High Courts19 Jan 1990
Gram Panchayat Mohal Khera Vs Ram Dia and Another
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0001
High Courts18 Jan 1990Dismissed
Harjinder Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 163 : (1990) 98 PLR 162
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Jan 1990
Karan Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 668 : (1990) 1 RCR(Criminal) 510
High Courts18 Jan 1990
Usha Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 517 : (1990) 1 RCR(Criminal) 633
High Courts17 Jan 1990
Gurtej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 525
High Courts17 Jan 1990
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 511
High Courts17 Jan 1990
Pyara Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 453
High Courts17 Jan 1990
Karnail Singh and ors. Vs Kapur Singh and ors.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 397 : (1990) 2 LJR 607 : (1990) 2 LJR 33 : (1990) PLJ 364 : (1990) 2 RCR(Rent) 515 : (1990) 2 RRR 432 : (1990) 1 RRR 486
High Courts17 Jan 1990Allowed
Smt. Sita Devi Vs The Secretary, Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 371 : (1990) 98 PLR 81
Constitution of India, 1950 — Article 226
High Courts16 Jan 1990Allowed
Ishwar Singh Vs Hazi Mohd. Askin and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 515
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 115