High Courts16 Jan 1990
Akko widow of Mohan Singh Vs Sudesh Kumar, Ex.S.H.O.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 581
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,772 of 4,611
High Courts16 Jan 1990
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 584
High Courts15 Jan 1990Dismissed
Punjab Agro Ind. Corp. Ltd. Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 209
Constitution of India, 1950 — Article 220, 226, 227Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts15 Jan 1990
Chhatar Extractions Private Limited Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 79 STC 200
Central Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 226
High Courts15 Jan 1990
Bhajan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 695
High Courts15 Jan 1990
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 484 : (1990) 1 RCR(Criminal) 575
High Courts15 Jan 1990
Harnesh Kumar and others Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · AIR 1990 P&H 227
Constitution of India, 1950 — Article 226
High Courts15 Jan 1990
Sukhmandar Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 122
High Courts15 Jan 1990Allowed
Bathinda Chemicals and Banaspati Pvt. Ltd. Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 79 STC 204
Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax Act, 1948 — Section 11, 21(1)
High Courts15 Jan 1990Allowed
Gurvinder Singh Vs Murti and Others
Punjab And Haryana At Chandigarh · (1990) CivCC 428 : (1990) 1 CivCC 428 : (1991) CriLJ 2353 : (1990) 1 DMC 559 : (1990) 2 ILR (P&H) 344 : (1990) 3 RCR(Criminal) 299 : (1990) 1 RCR(Criminal) 454
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 421
High Courts14 Jan 1990Dismissed
Shri Om Parkash Goyal, Advocate Vs Shri Ram Krishan Chhokar, Advocate
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 76 : (1991) 99 PLR 410 : (1991) 1 RCR(Rent) 604
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts12 Jan 1990Dismissed
Om Prakash Jain Vs Lakhpat Rai and Others
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0084
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2
High Courts12 Jan 1990
Justice S.S. Sandhawalia (Retd.) Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 198 : (1991) 1 ILR (P&H) 194 : (1990) 97 PLR 580
All India Services (Leave) Rules, 1955 — Rule 20Constitution of India, 1950 — Article 221, 221(2), 222, 226High Court Judges (Conditions of Service) Rules, 1956 — Rule 2
High Courts12 Jan 1990
Naib Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 69
High Courts12 Jan 1990
Kartar Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 225 : (1990) 1 RCR(Criminal) 539
High Courts11 Jan 1990
Smt. Vijay Rani Vs Sh. Nasib Chand Sharma
Punjab And Haryana At Chandigarh · (1990) 97 PLR 561
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts11 Jan 1990
Bhajan Dass Vs Hari Dass and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 502 : (1990) 1 CurLJ 491 : (1990) 1 RCR(Criminal) 483
High Courts11 Jan 1990
Gurcharan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 609 : (1990) 3 RCR(Criminal) 123
High Courts11 Jan 1990Allowed
Anokh Singh and Others Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1990) 1 DMC 545 : (1990) 1 RCR(Criminal) 497
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 406, 420, 498A
High Courts11 Jan 1990
Ujagar Singh and Others Vs Gram Panchayat Naggal
Punjab And Haryana At Chandigarh · (1990) 98 PLR 9
Land Acquisition Act, 1894 — Section 30Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(4)