High Courts29 Jan 1990
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 814 : (1990) 1 RCR(Criminal) 591
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,770 of 4,611
High Courts29 Jan 1990
Ashok Arora Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 562
Constitution of India, 1950 — Article 226
High Courts25 Jan 1990Dismissed
Bindu Sharma Vs Devinder Kumar and Others
Punjab And Haryana At Chandigarh · (1990) 2 DMC 50 : (1990) 1 RCR(Criminal) 592
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Jan 1990
Nihal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 819 : (1990) 1 RCR(Criminal) 646
High Courts25 Jan 1990
Ravi Kumar@ Bittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 515 : (1990) 1 RCR(Criminal) 678
High Courts25 Jan 1990
Surat Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 112
Constitution of India, 1950 — Article 14Haryana Urban Development Authority Act, 1977 — Section 15, 16, 17, 17(1), 18Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3, 3(2), 8
High Courts25 Jan 1990
Bhajan Vir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) CriLJ 1311 : (1991) 2 RCR(Criminal) 6 : (1990) 1 RCR(Criminal) 587
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 267(2), 268, 268(2)Explosive Substances Act, 1908 — Section 4, 5Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3, 4, 5, 6
High Courts24 Jan 1990
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 565
High Courts24 Jan 1990
Lehna Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 179 : (1990) 1 RCR(Criminal) 504 : (1990) 1 RCR(Criminal) 666
High Courts23 Jan 1990
Pawan Kumar Vs Registering Authority (Motor Vehicles) and Another
Punjab And Haryana At Chandigarh · (1990) 1 ACC 586
Motor Vehicles Act, 1988 — Section 50
High Courts23 Jan 1990
Pipal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 697
High Courts23 Jan 1990
Kewal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 716
High Courts22 Jan 1990Allowed
Amrit Banaspati Co. Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) ECR 436 : (1990) 50 ELT 64 : (1990) 98 PLR 101
Central Excise Rules, 1944 — Rule 57KConstitution of India, 1950 — Article 226
High Courts22 Jan 1990
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 707 : (1990) 1 RCR(Criminal) 672
High Courts22 Jan 1990
Saudagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 680
High Courts22 Jan 1990
Tejinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 601
High Courts22 Jan 1990
Miss Sumedha Kalia and other Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 239 : (1991) 2 ILR (P&H) 498
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2
High Courts22 Jan 1990
Smt. Brij Lata Vs Radhe Lal
Punjab And Haryana At Chandigarh · (1990) 98 PLR 155
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts22 Jan 1990Dismissed
Jaswant Singh Vs Ajmer Kaur
Punjab And Haryana At Chandigarh · (1990) CivCC 736 : (1990) 2 DMC 70 : (1990) 1 RCR(Criminal) 713
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jan 1990Dismissed
M/s Haryana Iron and Steel Rolling Mills Vs Sahdeva and Another
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A