High Courts15 Feb 1990Dismissed
Registrar of Companies Vs New Suraj Financiers and Chit Fund Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 104 : (1990) 98 PLR 68
Companies Act, 1956 — Section 433
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,768 of 4,611
High Courts14 Feb 1990Dismissed
Faqir Chand Vs Firm M/s Bhag Chand Tek Chand
Punjab And Haryana At Chandigarh · (1990) 02 P&H CK 0078
High Courts14 Feb 1990Allowed
Ram Asra Vs Paras Ram Gupta and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 660
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2 , Order 22 Rule 3, Order 22 Rule 4, 115
High Courts14 Feb 1990
Ranjit Singh @ Jit Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 741
High Courts14 Feb 1990
Kailash and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 25
High Courts14 Feb 1990
Jai Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 35
High Courts14 Feb 1990
Gurmail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 550 : (1990) 1 RCR(Criminal) 673
High Courts13 Feb 1990
Manohar Lal Sehgal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 822 : (1990) 1 RCR(Criminal) 676
High Courts13 Feb 1990
Nirmal Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 468
High Courts13 Feb 1990Dismissed
Abhay Singh Mankotia Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 635
Constitution of India, 1950 — Article 226
High Courts13 Feb 1990Dismissed
Om Parkash and Another Vs Dr. J.K. Mehta and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 145 : (1990) 1 RCR(Rent) 555
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Feb 1990
Renu and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1991) CriLJ 2049 : (1990) 1 RCR(Criminal) 612
Criminal Procedure Code, 1973 (CrPC) — Section 156, 468, 472Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 109, 406, 498A
High Courts12 Feb 1990Allowed
State of Haryana and Others Vs Amar Singh Clare, Assistant Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 80
Constitution of India, 1950 — Article 16, 16(1), 16(4), 309Punjab Civil Services Rules — Rule 2.22
High Courts08 Feb 1990Dismissed
Gurbax Singh Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 704 : (1990) 1 RCR(Rent) 700
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8), 2
High Courts08 Feb 1990Allowed
Bhushan Lal Sharma and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1991) 62 FLR 373 : (1993) 3 LLJ 730
Industrial Disputes Act, 1947 — Section 25, 25F, 25N
High Courts07 Feb 1990Allowed
Lieutenant Ranvir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 DMC 470
Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1990
Ranvir Singh, Lt. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 426
High Courts07 Feb 1990Dismissed
Ram Dayal Vs Uma Wanti
Punjab And Haryana At Chandigarh · (1990) 2 DMC 622
Hindu Marriage Act, 1955 — Section 13
High Courts07 Feb 1990Dismissed
Ram Dayal Vs Smt. Uma Wanti
Punjab And Haryana At Chandigarh · (1990) 98 PLR 390
Hindu Marriage Act, 1955 — Section 9
High Courts06 Feb 1990Dismissed
Saroj Handa Vs Yash Pal Handa
Punjab And Haryana At Chandigarh · (1990) 2 DMC 57
Hindu Marriage Act, 1955 — Section 13