CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,767 of 4,611

High Courts20 Feb 1990

Sumer Chand Vs Ram Kishan Kaura and others

Punjab And Haryana At Chandigarh · AIR 1991 P&H 103

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 16Hindu Succession Act, 1956 — Section 14, 14(1)Limitation Act, 1963 — Article 58, 65
Read judgment
High Courts20 Feb 1990

Improvement Trust, Jind Vs Narinder Kumar

Punjab And Haryana At Chandigarh · AIR 1990 P&H 326 : (1990) CivCC 769 : (1990) 1 CivCC 769 : (1990) 2 ILR (P&H) 162 : (1990) 97 PLR 681

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contract Act, 1872 — Section 60Land Acquisition Act, 1894 — Section 23(1, 3, 4
Read judgment
High Courts16 Feb 1990Dismissed

Sohan Lal Vs Atma Singh

Punjab And Haryana At Chandigarh · (1990) 97 PLR 637 : (1990) 1 RCR(Rent) 463

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
Read judgment